← All Benches

ITAT Gujarat Bench

6,755 judgments

C.I.T. vs M/S.ACQUA MINERALS P.LTD.

ITR/3/200312/11/2014

A.C.I.T. vs MULTIPLE EXPORTS

TAXAP/254/200412/11/2014

C.I.T. vs GUJARAT STATE WAREHOUSING CORP

ITR/26/200112/11/2014

COMMISSIONER OF INCOME TAX vs H.C.FRUITS LTD.

TAXAP/460/200511/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

UNITED PHOSPHOROUS LIMITED vs JT.COMMISSIONER OF INCOME TAX

TAXAP/344/200211/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

INCOME TAX OFFICER vs SHRI FABS

TAXAP/297/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/296/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/295/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/294/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

INCOME TAX-OFFICER vs SHRI FABS

TAXAP/292/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DUDH SAGAR DAIRY'S EMP.CREDIT & SUPPLY CO-OP.SOCIETY LTD. vs ASSTT.COMMI. OF INCOME TAX

TAXAP/248/200211/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DUDH SAGAR DAIRY'S EMP.CREDIT & SUPPLY CO-OP.SOCIETY LTD. vs ASSTT.COMMI. OF INCOME TAX

TAXAP/247/200211/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DUDH SAGAR DAIRY'S EMP.CREDIT & SUPPLY CO-OP.SOCIETY LTD. vs ASSTT.COMMI. OF INCOME TAX

TAXAP/246/200211/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DUDH SAGAR DAIRY'S EMPLOYEES CREDIT & SUPPLY CO.OP.SCO.LTD vs ASSTT.COMMI. OF INCOME TAX

TAXAP/245/200211/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

PURANSINGH M. VERMA(HUF) vs A.C.I.T.

TAXAP/24/200311/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

AMRUT TUBWELL COMPANY. vs ASSTT. C.I.T.

TAXAP/129/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DY. C.I.T. (ASSTT) vs BISLERI BEVERAGES LTD.(FORMER-LY KNOWN AS PARLE INTL. LTD.)

TAXAP/125/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DY. C.I.T. (ASSTT) vs BISLERI BEVERAGES LTD.(FORMER-LY KNOWN AS PARLE INTL. LTD.)

TAXAP/124/200111/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX RAJKOT III vs VIPASSANA TRUST

TAXAP/1191/201411/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX RAJKOT III vs PUJYA SHRI JALARAMBAPA AND MATUSHRI VIRBAIMA CHARITABLE TRUST

TAXAP/1190/201411/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER