← All Benches
ITAT Gujarat Bench
6,755 judgments
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/110/200311/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/109/200311/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/108/200311/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/107/200311/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/106/200311/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/104/200311/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/6196/201411/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
AMRUT TUBWELL COMPANY. vs ASSTT. C.I.T.
TAXAP/128/200111/11/2014
C.I.T. vs KANTILAL HARILAL FAMILY TRUST
TAXAP/105/200311/11/2014
INCOME TAX-OFFICER vs SHRI FABS
TAXAP/293/200111/11/2014
M/S.OJAS ENTERPRISES vs A.C.I.T.
TAXAP/62/200311/11/2014
DY. C.I.T (ASSTT) vs BISLERI BEVERAGES LTD.(FORMER-LY KNOWN AS PARLE INTL. LTD.)
TAXAP/126/200111/11/2014
COMMISSIONER OF INCOME TAX vs M/S.KANDLA SHIPPING SERVICES
TAXAP/87/200311/11/2014
K. KHODIDAS PATEL SPECIFIC FAMILY TRUST vs A.C.I.T.
TAXAP/316/200111/11/2014
SHRI PURANSINGH M. VERMA vs THE C.I.T.
ITR/40/200011/11/2014
DUDH SAGAR DAIRY'S EMPLOYEES CREDIT & SUPPLY CO-OP.SOC.LTD. vs A.C.I.T.
TAXAP/408/200311/11/2014
ASST. C.I.T. vs BARODA PROPERTIES P. LTD.
TAXAP/203/200010/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX II vs PANASONIC ENERGY INDIA CO. LTD
TAXAP/1153/201410/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs MERCURY METAL PVT. LTD.
ITR/25/200010/11/2014
COMMISSIONER OF INCOME TAX II vs PANASONIC ENERGY INDIA CO. LTD
TAXAP/1152/201410/11/2014