← All Benches
ITAT Gujarat Bench
6,755 judgments
DY. C I T (ASSTT) vs AHMEDABAD ADVANCE MILLS LTD.
TAXAP/4/200110/11/2014
COMMISSIONER OF INCOME TAX vs M/S.MAHALAXMI SHIP BREAKING CORPORATION.
TAXAP/82/20037/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
MAYANK DIAMONDS PVT. LTD. vs I.T.OFFICER
TAXAP/200/20037/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE CIT vs M/S. LMP PRECISION ENGINEERINGCO.P.LTD.
ITR/2/20047/11/2014
C.I.T. vs ABHISHEK CORPORATION
ITR/15/20037/11/2014
COMMISSIONER OF INCOME TAX vs ATLAS DYE CHEM INDUSTRIES
TAXAP/1694/20057/11/2014
C.I.T. vs ARVIND MILLS LTD.
ITR/2/20037/11/2014
COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD.
ITR/6/20037/11/2014
C.I.T. vs MADHAV INDUSTRIAL CORPORATION
ITR/26/20037/11/2014
DY.C.I.T. (ASST.) vs SARABHAI ELECTRONICS LTD.
TAXAP/184/20037/11/2014
DY.C.I.T. (ASST.) vs SARABHAI ELECTRONICS LTD.
TAXAP/185/20037/11/2014
COMMISSIONER OF INCOME TAX vs GREEN PHARMACEUTICALS
TAXAP/1642/20057/11/2014
C.I.T. vs MOTICHAND VIRPAL SHAH
ITR/36/20037/11/2014
WINFLEX vs ASST. COMMISSIONER OF INCOME TAX
TAXAP/903/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1
TAXAP/836/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1
TAXAP/835/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1
TAXAP/834/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
MANISH DHIRAJLAL MEHTA vs DEPUTY CIT, CIR.1
TAXAP/833/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs RAMESHCHANDRA A. SHAH
TAXAP/616/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
JUNAGADH GYMKHANA vs INCOME TAX OFFICER
TAXAP/611/20055/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER