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ITAT Gujarat Bench

6,755 judgments

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/610/20055/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/609/20055/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

JUNAGHDH GYMKHANA vs INCOME TAX OFFICER

TAXAP/608/20055/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/606/20055/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/463/20005/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/462/20005/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/461/20005/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

JUNAGADH GYMKHANA vs INCOME TAX OFFICER

TAXAP/607/20055/11/2014

JAWAHAR DHIRAJLAL DHOLAKIA vs ASSTT. C I T

TAXAP/465/20005/11/2014

WINFLEX vs ASST. COMMISSIONER OF INCOME TAX

TAXAP/902/20055/11/2014

RAMBHAI NATHBHAI GADHAVI vs ASSTT. COMMISSIONER OF INCOME-TAX

TAXAP/1062/20055/11/2014

GUJARAT PETROSYNTHESE LIMITED vs ADDITIONAL COMMISSIONER OF INCOME TAX

TAXAP/708/20055/11/2014

GURU ASHISH SHIP BREAKERS vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/732/20055/11/2014

COMMISSIONER OF INCOME TAX vs SHREERAJ INDUSTRIES

TAXAP/627/20055/11/2014

A.C.I.T. vs G.C. SHAH & CO.

TAXAP/113/20025/11/2014

COMMISSIONER OF INCOME TAX vs MGM METALLISERS LTD.

TAXAP/1052/20055/11/2014

MANISH DHIRAJLAL MEHTA L/H OF LATE DHIRAJLAL C MEHTA vs ASSTT C I T

TAXAP/464/20005/11/2014

BILL METAL INDUSTRIES LTD. vs ASSTT. COMMISSIONER OF INCOME TAX

TAXAP/28/20053/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX III vs TIRUPATI CONSTRUCTION COMPANY

TAXAP/1012/20143/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX III vs TIRUPATI CONSTRUCTION COMPANY

TAXAP/1011/20143/11/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER