← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX III vs TIRUPATI CONSTRUCTION COMPANY
TAXAP/1010/20143/11/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
DY. C.I.T. vs DEEPAK NITRITE LTD.
TAXAP/467/20003/11/2014
COMMISSIONER OF INCOME TAX-III vs SOUTH GUJARAT ROLLER FLOUR MILLS
TAXAP/165/20053/11/2014
DY.C.I.T.(ASSTT.) vs SAYAJI INDUSTRIES LTD.
TAXAP/331/20043/11/2014
VADILAL INDUSTRIES LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
TAXAP/31/20053/11/2014
BILL METAL INDUSTRIES LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
TAXAP/29/20053/11/2014
INCOME-TAX OFFICER vs SURAT MUNICIPAL CORPORATION
TAXAP/269/20053/11/2014
INCOME TAX OFFICER vs BOMBAYWALA READYMADE STORES
TAXAP/152/20053/11/2014
GUJARAT POWER CORPORATION LTD. vs I.T. OFFICER
TAXAP/306/200417/10/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
SYNBIOTICS LIMITED vs ASST. CIT
TAXAP/251/200517/10/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
SYNBIOTICS LIMITED vs ASST. CIT
TAXAP/250/200517/10/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
KORES (INDIA) LIMITED TEXTILE DIVISION vs COLLECTOR OF ELECTRICITY DUTY
SCA/17038/201217/10/2014
HONOURABLE MR. JUSTICE S.R.BRAHMBHATT
COMMISSIONER OF INCOME TAX vs PRAVINCHANDRA B. PATEL C/O NARESHBHAI CHIMANLAL SHAH
TAXAP/1881/200517/10/2014
SYNBIOTICS LIMITED vs ASST. CIT
TAXAP/253/200517/10/2014
SHANTI ENTERPRISE vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/5717/201417/10/2014
C.I.T., BARODA-I, vs CAMPHOR & ALLIED PRODUCTS LTD.
TAXAP/54/200417/10/2014
COMMISSIONER OF INCOME TAX vs KAJAL EXPORTS
TAXAP/1792/200517/10/2014
CHANDRAKANT A. PATEL vs A.C.I.T.
TAXAP/542/200316/10/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
KANUBHAI A. PATEL vs A.C.I.T.
TAXAP/540/200316/10/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
C.I.T. vs CADILA ANTIBIOTICS LTD.
ITR/23/200316/10/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER