← All Benches

ITAT Gujarat Bench

6,755 judgments

DY.C.I.T.(ASSTT.) vs MOHMED YUSUF ISMAIL TADHA

TAXAP/411/200316/10/2014

MITSU INDUSTRIES LTD. vs DY.C.I.T.

TAXAP/216/200416/10/2014

C.I.T.-GANDHINAGAR vs MEHSANA JILLA SAHAKARI KHARID VECHAN SANGH LTD.

TAXAP/573/200316/10/2014

BIPINCHANDRA K. BHATIA vs DY.C.I.T.

TAXAP/107/200416/10/2014

NISSAN POLYPLAST vs INCOME TAX OFFICER

TAXAP/67/200816/10/2014

M/S.KAMAL BRICKS FACTORY vs INCOME TAX OFFICER

TAXAP/242/200216/10/2014

M/S. NISSAN POLYPLAST vs INCOME TAX OFFICER, WARD-4 OR HIS SUCCESSOR

TAXAP/704/200816/10/2014

C.I.T. vs CADILA CHEMICALS LTD.

ITR/24/200316/10/2014

KANTIBHAI A. PATEL vs A.C.I.T.

TAXAP/541/200316/10/2014

C.I.T. vs DINTEX DYECHEM LTD.

ITR/35/200316/10/2014

COMMISSIONER OF INCOME TAX vs M/S.ANNAPURNA SHIP BREAKERS.

TAXAP/65/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs M/S.SACHDEVA STEEL PRODUCTS (SHIP BREAKERS)

TAXAP/61/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs BHARAT SHIP BREAKING CORPN.

TAXAP/60/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs BHIKKAMAL CHHOTALAL

TAXAP/217/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs BHIKKAMAL CHHOTALAL

TAXAP/216/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs BHIKKAMAL CHHOTALAL

TAXAP/215/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs BHIKKAMAL CHHOTALAL

TAXAP/214/200315/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.EMPIRE PUMPS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX.

TAXAP/371/200214/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C.I.T. vs SMT.MUKTABEN J. PATIRA

TAXAP/271/200214/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

EMPIRE PUMPS PVT. LTD. vs A.C.I.T.

TAXAP/189/200314/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER