ITAT Delhi Bench
81,139 judgments
CONVERGYS CUSTOMER MANAGEMENT GROUP INC.,NEW DELHI vs DCIT, CIRCLE- 1(2)(1), INTERNATIONAL TAXATION, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT, CIRCLE- 1(2), NEW DELHI vs ADVENTURE RESORTS AND CRUISES PVT. LTD., NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
M/S. SEAVIEW DEVELOPERS LTD.,NEW DELHI vs DCIT, CIRCLE-23(2), NEW DELHI
the Ld. CIT(A) which was partly allowed vide order dated 27.06.2017.
M/S. ALVIN REALITY PVT. LTD.,NEW DELHI vs DCIT, GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT, NEW DELHI vs M/S. VADEHRA BUILDERS PVT. LTD., NEW DELHI
NEETU YADAV,GURGAON vs INCOME TAX OFFICER, GURGAON
S.N. MALHOTRA & SONS,NEW DELHI vs DCIT CENTRAL CIRCLE-30, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
S.N. MALHOTRA & SONS ,DELHI vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
S.N. MALHOTRA & SONS,DELHI vs DCIT, CENTRAL CIRCLE-30, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
MANISH HADA,NEW DELHI vs DCIT,CIRCLE-29, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
RAJINDER PRASHAD,DELHI vs INCOME TAX OFFICER , DELHI
SUDEEPTA,GURUGRAM vs INCOME TAX OFFICER WARD 67(7), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SUDEEPTA,GURUGRAM vs INCOME TAX OFFICER WARD 67(7), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
SDL FOOTWEAR PRIVATE LIMITED,NEW DELHI vs ITO WARD 22(3), DELHI
Sh. Satbeer Singh Godara (Judicial Member)
KISHAN AGRO INDUSTRIES,MUZAFFARNAGAR vs INCOME TAX OFFICER, MUZAFFARNAGAR, MUZAFFARNAGAR
SHRI SATBEER SINGH GODARA (Judicial Member)
HIGH PROFILE SOFTECH PVT LTD,U.P vs ITO, WARD-11(1), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
POOJA MEHTA ,DELHI vs ITO WARD-51(2), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
HARSH GUPTA,PANIPAT HARYANA vs INCOME TAX OFFICER, WARD-1, PANIPAT, HARYANA
SHRI SATBEER SINGH GODARA (Judicial Member)
ANIL SHARAN HUF,DELHI vs INCOME TAX OFFICER, WARD 59(3), VIKAS BHAWAN
SHRI SATBEER SINGH GODARA (Judicial Member)
M/S SARVESHWAR COMMODITIES INDIA (P) LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
