ITAT Delhi Bench

81,139 judgments

SARASWATHI AMMAL EDUCATIONAL AND CHARITABLE TRUST,CHENNAI vs ACIT CENTRE CIRCLE II, NOIDA

ITA 2181/DEL/2023[2016-17]Status: Disposed30/9/2025AY 2016-17

DCIT, CENTRAL CIRCLE-7, NEW DELHI vs SILVER CITY, NEW DELHI

ITA 1709/DEL/2023[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

SANT LAL AGGARWAL,HARYANA vs ACIT, CENTRAL CIRCLE-18, NEW DELHI

ITA 2243/DEL/2022[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

ACIT, INTERNATIONAL TAXATION, CIRCLE-1(2)(1), NEW DELHI vs CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC., UNITED STATE OF AMERICA

ITA 1281/DEL/2022[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC.,DELHI vs DCIT CIRCLE-1(2)(1)INTERNATIONAL TAXATION , DELHI

ITA 1086/DEL/2022[2017-18]Status: Disposed30/9/2025AY 2017-18

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

CARISSA INVESTMENT PVT LTD., NEW DELHI vs ACIT, CIRCLE-5(2), NEW DELHI

ITA 901/DEL/2021[2014-15]Status: Disposed30/9/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT CENTRAL CIRCLE-13, NEW DELHI vs KAASHVI INDUSTRIES, ROORKEE

ITA 9319/DEL/2019[2010-11]Status: Disposed30/9/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ADHUNIK TECHNOLOGY PVT. LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-18, NEW DELHI

ITA 8848/DEL/2019[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ADHUNIK TECHNOLOGY PVT. LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-18, NEW DELHI

ITA 8847/DEL/2019[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

RAGHAV TECHNOLOGY P.LTD,NEW DELHI vs ITO, WARD-20(4), NEW DELHI

ITA 8304/DEL/2019[2011-12]Status: Disposed30/9/2025AY 2011-12

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ANIL KUMAR RASTOGI,MORADABAD vs DCIT, CIRCLE-II, MORADABAD

ITA 7145/DEL/2019[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

FRAGMENT NIVESH P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-13, NEW DELHI

ITA 572/DEL/2019[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ENORMOUS NIVESH P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-13, NEW DELHI

ITA 570/DEL/2019[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI M BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ADDL.CIT, SPECIAL RANGE-5, NEW DELHI vs JITF WATERWAYS LTD., NEW DELHI

ITA 546/DEL/2019[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

PRAMOD GUPTA,GURGAON vs ITO WARD - 46(5), NEW DELHI

ITA 3648/DEL/2019[2010-11]Status: Disposed30/9/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs JAGAT PROJECTS LTD., NEW DELHI

ITA 2961/DEL/2019[2010-11]Status: Disposed30/9/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

CONVERGYS CUSTOMER MANAGEMENT GROUP INC.,NEW DELHI vs DCIT, CIRCLE- 1(2)(1), INTERNATIONAL TAXATION , NEW DELHI

ITA 7924/DEL/2018[2014-15]Status: Disposed30/9/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

UNIPRODUCTS (INDIA) LTD.,NEW DELHI vs ACIT, CIRCLE- 27(1), NEW DELHI

ITA 6596/DEL/2018[2014-15]Status: Disposed30/9/2025AY 2014-15

SHRI MAHAVIR SINGH (Vice President), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DCIT, CIRCLE- 1(1)(1), INTERNATIONAL TAXATION, NEW DELHI vs CONVERGYS CUSTOMER MANAGEMENT GROUP INC., NEW DELHI

ITA 130/DEL/2018[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

FAIZ MOHAMMAD,MUZAFFARNAGAR vs ITO, WARD-1(2), MUZAFFARNAGAR

ITA 1043/DEL/2018[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI MAHAVIR SINGH, HON'BLE (Vice President)