ITAT Delhi Bench
81,139 judgments
SPIRIT GLOBAL CONSTRUCTIONS PRIVATE LIMITED,NEW DELHI vs ACIT CENTRAL CIRCLE-15, NEW DELHI
INCOME TAX OFFICER, I P ESTATE vs BANSAL INSULATION PRODUCTS PVT LTD., OKHLA DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
TOYOTA BOSHOKU CORPORATION,JAPAN vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1) - INTERNATIONAL TAXATION, NEW DELHI, NEW DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
SUNIL BANSAL,DELHI vs INCOME TAX OFFICER, WARD-55(3),DELHI, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs SAMYAK METALS PRIVATE LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
ST. JOSEPH CAPUCHIN SERVICE SOCIETY,GHAZIABAD vs ACIT (EXEMPTION), GHAZIABAD
MAN MOHAN AGARWAL,MEERUT vs DCIT, CENTRAL CIRCLE, GHAZAIBAD
SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT,CIRCLE 1(2)(1), INTERNATIONAL TAXATION, NEW DELHI vs CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC., USA
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT, CIRCLE-1(2)(1) INT. TAXATION, NEW DELHI vs CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC., USA
CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC.,UNITED STATES vs ACIT, (INT.TAXATION) 1(2)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC. ,UNITED STATES vs ACIT, (INT.TAXATION) 1(2)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CONCENTRIX CVG CUSTOMER MANAGEMENT GROUP INC.,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION)- 1(2)(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SANKHWAL REALTORS PVT LTD,NEW DELHI vs INCOME TAX OFFICER, WARD-22(3), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-10(1), NEW DELHI , ITO C.R. BUILDING NEW DELHI vs IKEA INDIA PVT. LTD. , JASOLA DISTRICT NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-10(1) NEW DELHI, ITO C.R. BUILDING NEW DELHI vs IKEA INDIA PRIVATE LIMITED, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NOIDA, NOIDA vs SARASWATI AMMAL EDUCATION AND CHARITABLE TRUST, CHENNAI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, NOIDA, NOIDA vs SARASWATI AMMAL EDUCATION AND CHARITABLE TRUST, CHENNAI
DY. COMMISSIONER OF INCOME TAX, NOIDA vs SARASWATI AMMAL EDUCATION AND CHARITABLE TRUST, CHENNAI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, , NOIDA vs SARASWATI AMMAL EDUCATION AND CHARITABLE TRUST, , CHENNAI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
