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ITAT Delhi Bench
81,139 judgments
DAE LEASING (IRELAND) 18 LTD,DELHI vs ACIT,INT. TAX, CIRCLE-1(2)(2), DELHI
ITA 1162/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
SUBRIA SIX LTD,DELHI vs ACIT,INT.TAX, CIRCLE-3(1)(2), DELHI
ITA 1161/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
AHAR AVIATION LEASING LTD,DELHI vs DCIT,INT.TAX, CIRCLE-1(1)(1), DELHI
ITA 1160/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
GY AVIATION LEASE 1901 CO. LTD,DELHI vs ACIT,INT.TAX,CIRCLE-1(3)(1), DELHI
ITA 1159/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
DAE 9 IRELAND LTD,DELHI vs ACIT,INT.TAX, CIRCLE-1(2)(2), DELHI
ITA 1158/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
MAHI AVIATION LEASING LTD,DELHI vs ACIT,INT.TAX, CIRCLE-2(2)(1), DELHI
ITA 1157/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
PADMA AVIATION LEASING LTD,DELHI vs ACIT,INT. TAX, CIRCLE-2(2)(2), DELHI
ITA 1156/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
SABARMATI AVIATION LEASING LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2), INTERNATIONAL TAX, DELHI, DELHI
ITA 1091/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
SUBRIA THREE LIMITED,NEW DELHI vs ACIT, CIRCLE-3(1)(2) INT. TAXATION, DELHI
ITA 1073/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
SUBRIA FOUR LIMITED,DELHI vs ACIT, CIRCLE-3(1)(2) INT. TAXATION, DELHI
ITA 1072/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
SUBRIA FIVE LIMITED,NEW DELHI vs ACIT, CIRCLE-3(1)(2) INT. TAXATION, DELHI
ITA 1071/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
LUNI AVIATION LEASING LIMITED,NEW DELHI vs ACIT, INT. TAXATION CIRCLE-2(2)(1), DELHI
ITA 1070/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
HOOHLY AVIATION LEASING LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE 2(1)(1) NEW DELHI, NEW DELHI
ITA 1027/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23
SADHVI EXIM LIMITED,LUCKNOW vs DY COMMISSIONER NEW DELHI, NEW DELHI
ITA 6109/DEL/2024[2018-19]Status: Disposed30/9/2025AY 2018-19
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
AWANA TOUR AND TRAVELS PVT LTD,NOIDA vs ACIT,CIRCLE-5(1)(1), NOIDA
ITA 6078/DEL/2024[2017-18]Status: Disposed30/9/2025AY 2017-18
SHRI VIJAY PAL RAO (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SADHVI EXIM LIMITED,LUCKNOW vs DY. COMMISSIONER , NEW DELHI
ITA 6068/DEL/2024[2017-18]Status: Disposed30/9/2025AY 2017-18
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
INCOME TAX OFFICER, WARD 1(1), FARIDABAD vs BHARTI JAIN, DELHI
ITA 5717/DEL/2024[2015-16]Status: Disposed30/9/2025AY 2015-16
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SUMAN LATA,NOIDA vs ITO,WARD-3(2), NOIDA
ITA 4919/DEL/2024[2012-13]Status: Disposed30/9/2025AY 2012-13
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, C R BUILDING IP ESTATE vs COFORGE LIMITED, GUR RAVI DAS MARG KALKAJI
ITA 4659/DEL/2024[2021-22]Status: Disposed30/9/2025AY 2021-22
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
COFORGE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI, NEW DELHI
ITA 4333/DEL/2024[2021-22]Status: Disposed30/9/2025AY 2021-22
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)