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ITAT Delhi Bench

81,130 judgments

GY AVIATION LEASE 1909 CO. LIMITED,NEW DELHI vs ACIT INT. TAX. CIRCLE-1(3)(1), DELHI

ITA 1211/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1908 CO. LIMITED,DELHI vs ACIT, CIRLCE-1(3)(1) INT. TAXATION, DELHI

ITA 1210/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1907 CO. LIMITED,NEW DELHI vs ACIT, INT. TAX. 1(3)(1), DELHI

ITA 1209/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1906 CO. LIMITED,DELHI vs ACIT, CIRLCE-1(3)(1) INT. TAXATION, DELHI

ITA 1208/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1905 CO. LIMITED,NEW DELHI vs ACIT, CIRLCE-1(3)(1) INT. TAXATION, DELHI

ITA 1207/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1904 CO. LIMITED,NEW DELHI vs ACIT, CIRLCE-1(3)(1) INT. TAXATION , DELHI

ITA 1206/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1903 CO. LIMITED,DELHI vs ACIT, CIRLCE-1(3)(1) INT. TAXATION , DELHI

ITA 1205/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

GY AVIATION LEASE 1902 CO. LIMITED,DELHI vs ACIT, CIRLCE-1(3)(1) INT. TAXATION, DELHI

ITA 1204/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

APTREE AVIATION TRADING 2 CO. LTD,IRELAND vs DCIT, INTL TAX CIRCLE-1(1)(1), DELHI

ITA 1203/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

SUBRIA TWO LTD,DELHI vs ACIT, INTL TAX, CIRCLE-3(1)(2), DELHI

ITA 1202/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

AWAS 2908 LLC,IRELAND vs DCIT,INTL TAX CIRCLE-1(1)(1), DELHI

ITA 1201/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

LUNAR AIRCRAFT TRADING COMPANY 10,DELHI vs ACIT,INTL TAX CIRCLE-2(2)(1), DELHI

ITA 1199/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

LUNAR AIRCRAFT TRADING COMPANY 7,DELHI vs ACIT,INTL TAX CIRCLE-2(2)(1), DELHI

ITA 1198/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

DAE LEASING (IRELAND) 20 LIMITED,IRELAND vs ACIT, CIRCLE- 1(2)(2) INT. TAX , DELHI

ITA 1197/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

DAE LEASING (IRELAND) 17 LIMITED,IRELAND vs ACIT, CIRCLE- 1(2)(2) INT. TAX, DELHI

ITA 1196/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

DAE LEASING (IRELAND) 4 LIMITED,IRELAND vs ACIT, CIRCLE- 1(2)(2) INT. TAX , DELHI

ITA 1195/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

AWAS 39427 IRELAND LTD,IRELAND vs DCIT,CIRCLE-1(1)(1)INTL TAX, DELHI

ITA 1194/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

AWAS 36698 IRELAND LTD,IRELAND vs DCIT,CIRCLE-1(1)(1)INTL TAX, DELHI

ITA 1193/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

DAE LEASING (IRELAND) 19 LTD,IRELAND vs ACIT,CIRCLE-1(2)(2) INTL TAX, DELHI

ITA 1192/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

DIGICERT INC.,UNITED STATES vs ACIT, CIRCLE INT. TAXATION 1(2)(2), DELHI

ITA 1177/DEL/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

SHRI M. BALAGANESH (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)