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ITAT Delhi Bench

81,139 judgments

UMA SHANKAR VERMA,DELHI vs ITO, WARD-47(1), DELHI, DELHI

ITA 4764/DEL/2025[2017-18]Status: Disposed29/9/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

INDOCARE INFRASTRUCTURE PRIVATE LIMITED ,DELHI vs WARD 12(1) , DELHI, DELHI

ITA 4750/DEL/2025[2018-19]Status: Disposed29/9/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

PARVENDER SHARMA,GAUTAM BUDH NAGAR vs INCOME TAX OFFICER, WARD-5(2)(4), GAUTAM BUDH NAGAR

ITA 4369/DEL/2025[2012-13]Status: Disposed29/9/2025AY 2012-13

SHRI MAHAVIR SINGH, HON’BLE (Vice President)

SIDDHARTH SHANKAR,DIBAI UAE vs INCOME TAX OFFICER, GHAZIABAD

ITA 4160/DEL/2025[2012-13]Status: Disposed29/9/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

SARVPREET SINGH,DELHI vs ASSESSSING OFFICER, DELHI

ITA 3998/DEL/2025[2017-18]Status: Disposed29/9/2025AY 2017-18

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

GLAXCI PAINTS PRIVATE LIMITED,NEW DELHI vs COMMISSIONER OF INCOME TAX ( APPEALS), NEW DELHI

ITA 3605/DEL/2025[2018-19]Status: Disposed29/9/2025AY 2018-19

SHRI MAHAVIR SINGH (Vice President)

SUBROS LTD,DELHI vs JCIT,CIRCLE-22(2), DELHI

ITA 3461/DEL/2025[2023-24]Status: Disposed29/9/2025AY 2023-24

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

SAHIB SHRI GURU TEG BAHADUR NISHKAM SOCIETY,DELHI vs ITO WARD EXEMPTION-2(1), DELHI

ITA 3238/DEL/2025[2024-25]Status: Disposed29/9/2025AY 2024-25

SAHIB SHRI GURU TEG BAHADUR NISHKAM SEWA SOCIETY ,DELHI vs ITO WARD EXEMPTION-2(1), DELHI

ITA 3237/DEL/2025[2025-26]Status: Disposed29/9/2025AY 2025-26

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

ATHISHAY JEWELLERS PVT. LTD.,DELHI vs ITO, WARD 3(1) , DELHI

ITA 3236/DEL/2025[2017-18]Status: Disposed29/9/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

ATHISHAY JEWELLERS PVT. LTD.,DELHI vs ITO WARD-3(1), DELHI

ITA 3235/DEL/2025[2017-18]Status: Disposed29/9/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

CHANDRA AUTO ENGINEERS PRIVATE LIMITED,CHANDIGARH vs INCOME TAX OFFICER, NEW DELHI

ITA 3154/DEL/2025[2017-18]Status: Disposed29/9/2025AY 2017-18

SHRI MA HAVIR SINGH, HON'BLE (Vice President)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 3028/DEL/2025[2010-11]Status: Disposed29/9/2025AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2918/DEL/2025[2018-19]Status: Disposed29/9/2025AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2917/DEL/2025[2017-18]Status: Disposed29/9/2025AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2916/DEL/2025[2016-17]Status: Disposed29/9/2025AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2915/DEL/2025[2015-16]Status: Disposed29/9/2025AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2914/DEL/2025[2014-15]Status: Disposed29/9/2025AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2913/DEL/2025[2013-14]Status: Disposed29/9/2025AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI

ITA 2912/DEL/2025[2012-13]Status: Disposed29/9/2025AY 2012-13