ITAT Delhi Bench
81,139 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs COLOSSUS TRADE LINKS LIMITED, DELHI
CUMULUS EXPORTS PVT LTD,DELHI vs PR COMMISSIONER -1, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIJENDRA SURENDRA EXPORTS PRIVATE LIMITED, DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
LEASEPLAN GLOBAL BV,NETHERLANDS vs ASSISTANT COMMISSIONER OF INCOME TAX, PRATYAKSH KAR BHAWAN
SHRI VIKAS AWASTHY (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), MEERUT, BHAINSALI GROUND, MEERUT vs RAJ APIARIES EXIM PRIVATE LIMITED, MEERUT
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
RAJESH KUMAR SHARMA,NOIDA vs ITO 5(2) 2, NOIDA
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs SULOCHANA MAHADEV BOBADE, PUNE
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DCIT, CC-18, JHANDEWALAN EXTN vs SANT LAL AGGARWAL, JHAJJAR
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DCIT, JHANDEWALAN vs SANT LAL AGGARWAL, BAHADURGARH
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
DCIT, JHANDEWALAN vs SANT LAL AGGARWAL, BAHADURGARH
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
JITENDER KUMAR GARG,FARIDABAD vs DEPUTY COMMISSIONER OFINCOME TAX, FARIDABAD HARYANA
Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)
NEETU YADAV,GURGAON vs INCOME TAX OFFICER, GURGAON
NEETU YADAV,GURGAON, HARYANA vs INCOME TAX OFFICER, INCOME TAX OFFICE, GURGAON
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 25, NEW DELHI, DELHI vs SHRI BALAJI METALTECH PVT LTD, HARYANA
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25 NEW DELHI, DELHI vs SHRI BALAJI METAL TECH PVT LTD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER | Appellant | Respondent | |------------------------------------------------------------|--------------------------------------------------| | Shri Balaji Metal Tech Pvt. Ltd., | DCIT, | | 20/21B, 2nd Floor, Fruit Garden, | Central Circle-25, | | NIT, Faridabad, | New Delhi | | Haryana. | | PAN: AAQCS0136E | | DCIT, | Shri Balaji Metal Tech Pvt. Ltd., | | Central Circle-25, | 20/21B, 2nd Floor, Fruit
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs SHRI BALAJI METAL TECH PVT LTD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs SHRI BALAJI METAL TECH PVT LTD, HARYANA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER | ITA No. & Assessment Year | Appellant | Respondent | |---|---|---| | 1287/Del/2024 2018-19 | Shri Balaji Metal Tech Pvt. Ltd., 20/21B, 2nd Floor, Fruit Garden, NIT, Faridabad, Haryana. PAN: AAQCS0136E | DCIT, Central Circle-25, New Delhi | | 2168 TO 2171/Del/2024, 2014-15 TO 2017-18 | DCIT, Central Circle-25, New Delhi. PAN: AAQCS0136E | Shri Balaji Metal Tech Pvt. Ltd., 20/21B, 2nd Floor, Fruit Garden, NIT, Far
SHRI BALAJI METAL TECH PVT. LTD.,,FARIDABAD vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ITO, WARD 28(1), NEW DELHI vs SUDHA PAWA LH LATE SWATI PAWA, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ANKUR CHAUDHARY,NOIDA vs DCIT, CENTRAL CIRCLE-1, NOIDA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)