← All Benches
ITAT Delhi Bench
77,550 judgments
LAULS PRIVATE LIMITED,FARIDABAD vs ASSESSING OFFICER, FARIDABAD
ITA 1437/DEL/2026[2015-16]Status: Disposed7/9/2026AY 2015-16
CHANDER JEET PATHAK,GHAZIABAD vs DCIT, CC-15, DELHI
ITA 1305/DEL/2026[2022-23]Status: Disposed7/9/2026AY 2022-23
CHANDER JEET PATHAK,GHAZIABAD vs DCIT, CC-15, DELHI
ITA 1304/DEL/2026[2020-21]Status: Disposed7/9/2026AY 2020-21
CHANDER JEET PATHAK,GHAZIABAD vs DCIT, CC-15, DELHI
ITA 1303/DEL/2026[2018-19]Status: Disposed7/9/2026AY 2018-19
ASHOK KUMAR SINGH,DELHI vs ACIT CIRCLE 1(1), NEW DELHI, DELHI
ITA 12/DEL/2026[2019-20]Status: Disposed7/9/2026AY 2019-20
RANDEEP SINGH GOGNA,DELHI vs ITO WARD 58(7), DELHI
ITA 9014/DEL/2025[2022-23]Status: Disposed7/9/2026AY 2022-23
YU SASAKI,DELHI vs ITO, SELHI
ITA 5918/DEL/2025[2012-13]Status: Disposed7/9/2026AY 2012-13
LAHMEYER INTERNATIONAL GMBH,GERMANY vs DCIT, CIRCLE- GURGAON, INTERNATIONAL TAXATION, NEW DELHI
ITA 515/DEL/2018[2014-15]Status: Disposed7/9/2026AY 2014-15
LAHMEYER INTERNATIONAL GMBH,GERMANY vs DCIT (INTERNATIONAL TAXATION), GURGAON
ITA 2534/DEL/2017[2013-14]Status: Disposed7/9/2026AY 2013-14
DCIT, NEW DELHI vs I ENERGIZER HOLDINGS LTD., NEW DELHI
ITA 4654/DEL/2015[2012-13]Status: Disposed7/9/2026AY 2012-13
Sh. Saktijit Dey, Vice President Dr. B. R. R. Kumar (Accountant Member)
NAHID ZAKIYA THROUGH SPA MOHAMMAD UZAIR vs COMMISSIONER OF CUSTOMS
W.P.(C)-1037/20263/9/2026
SANJAY GUPTA,DELHI vs DCIT CENTRAL CIRCLE-16, DELHI
ITA 996/DEL/2026[2023-24]Status: Disposed3/9/2026AY 2023-24
GHANSHYAM GUPTA,DELHI vs DCIT CENTRAL CIRCLE-16, DELHI
ITA 995/DEL/2026[2023-24]Status: Disposed3/9/2026AY 2023-24
B M P METALS PRIVATE LIMITED,GURGAON vs ACIT, CIRCLE-4 (1), DELHI
ITA 991/DEL/2026[2014-15]Status: Disposed3/9/2026AY 2014-15
JCIT, JHANDEWALAN vs RNT METALS PRIVATE LIMITED, DELHI
ITA 970/DEL/2026[2022-23]Status: Disposed3/9/2026AY 2022-23
MOHIT TAYAL,PALWAL FARIDABAD vs INCOME TAX OFFICER, FARIDABAD
ITA 7297/DEL/2026[2024-25]Status: Disposed3/9/2026AY 2024-25
M/S J. T. FOODS,HARYANA vs INCOME TAX OFFICER, HARYANA
ITA 725/DEL/2026[2013-14]Status: Disposed3/9/2026AY 2013-14
SHWETA VERMA,DELHI vs ITO WARD 43(1), DELHI
ITA 7237/DEL/2026[2022-23]Status: Disposed3/9/2026AY 2022-23
SN ENVIRO TECH PRIVATE LIMITED,OKHLA INDUSTRIAL AREA vs INCOME TAX OFFICER, DELHI
ITA 6746/DEL/2026[2023-24]Status: Disposed3/9/2026AY 2023-24
ZF STEERING GEAR (INDIA) LIMITED,PUNE vs DCIT CENTRAL CIRCLE-15 DELHI, NEW DELHI
ITA 4383/DEL/2026[2004-05]Status: Disposed3/9/2026AY 2004-05