JCIT, JHANDEWALAN vs. RNT METALS PRIVATE LIMITED, DELHI
ITA 970/DEL/2026Status: DisposedITAT Delhi03 September 2026AY 2022-2310 pages
No AI summary yet for this case.
Income Tax Appellate Tribunal, DELHI “H” BENCHES, NEW DELHI
Before: SHRI SUDHIR KUMAR & SHRI MANISH AGARWAL
PER MANISH AGARWAL, A.M.: The captioned cross-appeals are filed by the Revenue and the assessee against the order dated 06.11.2025 passed by Ld. Commissioner of Income Tax
ITA No.970/Del/2026 & C.O.234/Del/2026 RNT
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.