SANJAY GUPTA ,DELHI vs. DCIT CENTRAL CIRCLE-16 , DELHI
ITA 996/DEL/2026Status: DisposedITAT Delhi03 September 2026AY 2023-2411 pages
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Income Tax Appellate Tribunal, DELHI “H” BENCHES, NEW DELHI
Before: SHRI SUDHIR KUMAR & SHRI MANISH AGARWAL
PER MANISH AGARWAL, A.M.:- The both captioned appeals are filed by different assessees against the separate orders, both dated 24.11.2025 passed by Ld. Commissioner of Income
ITA 995 & 996/DEL/2026 GHANSHYAM GUPTA & SANJAY GUPTA Tax (A), N
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