← All Benches
ITAT Delhi Bench
77,550 judgments
ZF STEERING GEAR (INDIA) LIMITED,PUNE vs DCIT CENTRAL CIRCLE-15, DELHI, NEW DELHI
ITA 4382/DEL/2026[2003-04]Status: Disposed3/9/2026AY 2003-04
ZF STEERING GEAR (INDIA) LIMITED,PUNE vs DCIT CENTRAL CIRCLE-15, NEW DELHI, NEW DELHI
ITA 4381/DEL/2026[2002-03]Status: Disposed3/9/2026AY 2002-03
ZF STEERING GEAR (INDIA) LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE-15, NEW DELHI, NEW DELHI
ITA 4380/DEL/2026[2001-02]Status: Disposed3/9/2026AY 2001-02
ZF STEERING GEAR (INDIA) LIMITED,INDIA vs DCIT, CENTRAL CIRCLE - 15, DELHI
ITA 4379/DEL/2026[2000-01]Status: Disposed3/9/2026AY 2000-01
ZF STEERING GEAR (INDIA) LIMITED,INDIA vs DCIT, CENTRAL CIRCLE - 15, DELHI
ITA 4378/DEL/2026[1999-2000]Status: Disposed3/9/2026AY 1999-2000
ZF STEERING GEAR (INDIA) LIMITED,INDIA vs DCIT, CENTRAL CIRCLE - 15, DELHI
ITA 4377/DEL/2026[1998-99]Status: Disposed3/9/2026AY 1998-99
ZF STEERING GEAR (INDIA) LIMITED,INDIA vs DCIT, CENTRAL CIRCLE-15, DELHI
ITA 4376/DEL/2026[1997-98]Status: Disposed3/9/2026AY 1997-98
ZF STEERING GEAR (INDIA) LIMITED,INDIA vs DCIT, CENTRAL CIRCLE 15, DELHI
ITA 4375/DEL/2026[1996-97]Status: Disposed3/9/2026AY 1996-97
ZF STEERING GEAR (INDIA) LIMITED,INDIA vs DCIT, CENTRAL CIRCLE - 15, DELHI
ITA 4374/DEL/2026[1995-96]Status: Disposed3/9/2026AY 1995-96
SUSHEEL,HISAR, HARYANA vs INCOME TAX OFFICER, HISAR, HARYANA
ITA 4325/DEL/2026[2019-20]Status: Disposed3/9/2026AY 2019-20
WOMENS GOLF ASSOCIATION OF INDIA,NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 3978/DEL/2026[2027-28]Status: Disposed3/9/2026AY 2027-28
WOMENS GOLF ASSOCIATION OF INDIA,NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 3977/DEL/2026[2027-28]Status: Disposed3/9/2026AY 2027-28
DLF HOMES PANCHKULA PRIVATE LIMITED (TAN DELD10110C),NEW DELHI vs DCIT, TDS CIRCLE 74(1), NEW DELHI
ITA 396/DEL/2026[2017-18]Status: Disposed3/9/2026AY 2017-18
MEGHRAJ GUPTA,HARYANA vs ITO WARD 1, PANIPAT
ITA 2656/DEL/2026[2013-14]Status: Disposed3/9/2026AY 2013-14
AJAY GOENKA,SHAKTI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 1995/DEL/2026[2020-2021]Status: Disposed3/9/2026AY 2020-2021
AJAY GOENKA,SHAKTI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 1994/DEL/2026[2019-2020]Status: Disposed3/9/2026AY 2019-2020
AJAY GOENKA,SHAKTI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 1993/DEL/2026[2018-2019]Status: Disposed3/9/2026AY 2018-2019
AJAY GOENKA,SHAKTI NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-28, JHANDEWALAN EXTN.,
ITA 1992/DEL/2026[2017-2018]Status: Disposed3/9/2026AY 2017-2018
ASSISTANT COMISSIONER OF INCOME TAX, CR BUILDING vs CORONA HOUSING PROJECTS PVT LTD, DELHI
ITA 1771/DEL/2026[2014-15]Status: Disposed3/9/2026AY 2014-15
RAKESH SHUKLA,DELHI vs ASSESSING OFFICER, DELHI
ITA 1481/DEL/2026[2015-16]Status: Disposed3/9/2026AY 2015-16