ZF STEERING GEAR (INDIA) LIMITED,PUNE vs. DCIT CENTRAL CIRCLE-15, NEW DELHI, NEW DELHI
No AI summary yet for this case.
Income Tax Appellate Tribunal, DELHI “H” BENCHES, NEW DELHI
Before: SHRI SUDHIR KUMAR & SHRI MANISH AGARWAL
PER MANISH AGARWAL, ACCOUNTANT MEMBER:
The captioned appeals are filed by assessee against the separate orders all dated 27.03.2026 passed by Ld. Commissioner of Income Tax (Appeals) 28, Delhi [“ld. CIT(A)”] passed u/s 250 of the Income Tax Act, 1961 [“the Act”] arising out of the separate assessment orders passed u/s 143(3) r.w.s. 263 of the Act. ZF Steering Gear (I) L
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.