ZF STEERING GEAR (INDIA) LIMITED,INDIA vs. DCIT, CENTRAL CIRCLE 15, DELHI
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Income Tax Appellate Tribunal, DELHI “H” BENCHES, NEW DELHI
Before: SHRI SUDHIR KUMAR & SHRI MANISH AGARWAL
PER MANISH AGARWAL, ACCOUNTANT MEMBER:
The captioned appeals are filed by assessee against the separate orders all dated 27.03.2026 passed by Ld. Commissioner of Income Tax (Appeals) 28, Delhi [“ld. CIT(A)”] passed u/s 250 of the Income Tax Act, 1961 [“the Act”] arising out of the separate assessment orders passed u/s 143(3) r.w.s. 263 of the Act. ZF Steering Gear (I) L
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