← All Benches
ITAT Delhi Bench
77,550 judgments
RAKESH SHUKLA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 1480/DEL/2026[2015-16]Status: Disposed3/9/2026AY 2015-16
PEBBLES INFRADEVELOPERS PRIVATE LIMITED,DELHI vs DCIT CENTRAL CIRCLE-6, DELHI
ITA 5530/DEL/2025[2016-17]Status: Disposed3/9/2026AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TIMES CONTENT LIMITED( NOW KNOWN AS TIMES INTERNET LIMITED), DELHI
ITA 5333/DEL/2024[2018-19]Status: Disposed3/9/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TIMES CONTENT LIMITED (NOW KNOWN AS TIMES INTERNET LIMITED), DELHI
ITA 5331/DEL/2024[2017-18]Status: Disposed3/9/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TIMES CONTENT LIMITED (NOW KNOWN AS TIMES INTERNET LIMITED), DELHI
ITA 5328/DEL/2024[2016-17]Status: Disposed3/9/2026AY 2016-17
HOME CONCEPTS,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 2248/DEL/2024[2016-17]Status: Disposed3/9/2026AY 2016-17
MOHD KHALID vs COMMISSIONER OF CUSTOMS
W.P.(C)-16945/20252/9/2026
MOHAMMAD JUNAID vs COMMISSIONER OF CUSTOMS
W.P.(C)-6066/20262/9/2026
MOHD ARIF vs COMMISSIONER OF CUSTOMS
W.P.(C)-5411/20262/9/2026
MOHAMMAD UMAR vs COMMISSIONER OF CUSTOMS
W.P.(C)-42/20262/9/2026
MOHAMMAD SADIQ vs COMMISSIONER OF CUSTOMS
W.P.(C)-2255/20262/9/2026
AWESH KARMI FUNDREIMAYUM vs COMMISSIONER OF CUSTOMS
W.P.(C)-152/20262/9/2026
IQRAR ALI vs COMMISSIONER OF CUSTOMS
W.P.(C)-111/20262/9/2026
SAIYYADA KHATOON vs COMMISSIONER OF CUSTOMS
W.P.(C)-102/20262/9/2026
MOHAMMAD NAWAB KHAN THRO HIS WIFE FAREEEDA BEGUM vs COMMISSIONER OF CUSTOMS
W.P.(C)-18202/20252/9/2026
FAHIM AHMAD vs COMMISSIONER OF CUSTOMS
W.P.(C)-17561/20252/9/2026
NAJIR vs COMMISSIONER OF CUSTOMS
W.P.(C)-16994/20252/9/2026
IRFAN vs COMMISSIONER OF CUSTOMS
W.P.(C)-16386/20252/9/2026
JAIPRAKASH ASSOCIATES LIMITED vs THE OFFICE OF THE COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX IMPORT & ANR.
W.P.(C)-10387/20262/9/2026
FAHEEMA,MEERUT vs ITO, WARD 1(1)(3), MEERUT
ITA 7173/DEL/2026[2019-20]Status: Disposed2/9/2026AY 2019-20