← All Benches

ITAT Delhi Bench

77,550 judgments

PRABHAT NARAIN AND COMPANY,BUDAUN, UTTAR PRADESH vs ITO 2(3), BUDAUN, BUDAUN, UTTAR PRADESH

ITA 7138/DEL/2026[2018-19]Status: Disposed2/9/2026AY 2018-19

ANITA BHATEJA,DELHI vs INCOME TAX OFFICER W 67(4), DELHI

ITA 6511/DEL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

SUMER SINGH TYAGI,DELHI vs INCOME TAX OFFICER, WARD 30(1), CIVIC CENTRE, INCOME TAX DEPARTMENT, DELHI

ITA 5083/DEL/2026[2023-24]Status: Disposed2/9/2026AY 2023-24

PRINCY BHAT,GURUGRAM, HARYANA vs INCOME TAX OFFICER, WARD 3(1), HSIIDC BUILDING, UDYOG VIHAR, PHASE-V, GURGAON

ITA 5081/DEL/2026[2020-21]Status: Disposed2/9/2026AY 2020-21

BANWARI LAL AGGARWAL,DELHI vs DCIT CENTRAL CIRCLE -7, DELHI

ITA 4831/DEL/2026[2024-25]Status: Disposed2/9/2026AY 2024-25

GEYOOR ALI KHAN,GHAZIABAD vs ITO, GHAZIABAD

ITA 4714/DEL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

PARSVNATH DEVELOPERS LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 76(1), NEW DELHI, DELHI

ITA 4701/DEL/2026[2015-16]Status: Disposed2/9/2026AY 2015-16

KAMLESH VASUDEVA,GURGAON, HARYANA vs WARD 2(2), NWR, GURGAON, HARYANA

ITA 4541/DEL/2026[2019-20]Status: Disposed2/9/2026AY 2019-20

DCIT CENTRAL CIRCLE 32, DELHI vs M/S PRIYAS IMPEX PRIVATE LIMITED, DELHI

ITA 4121/DEL/2026[2018-19]Status: Disposed2/9/2026AY 2018-19

DCIT, CIRCLE-7(1), DELHI, DELHI vs DEV TECHNOFAB LTD., DELHI

ITA 400/DEL/2026[2019-20]Status: Fixed2/9/2026AY 2019-20

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RASRAJ MARKETING PVT LTD, NEW DELHI

ITA 3706/DEL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs RASRAJ MARKETING PVT LTD, NEW DELHI

ITA 3705/DEL/2026[2011-12]Status: Disposed2/9/2026AY 2011-12

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs ATOLL VYAPAAR PVT LTD, NEW DELHI

ITA 3704/DEL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs ATOLL VYAPAAR PVT LTD, NEW DELHI

ITA 3703/DEL/2026[2011-12]Status: Disposed2/9/2026AY 2011-12

SOHEB MALIK,ROORKEE vs DCIT, CENTRAL CIRCLE-8, DELHI

ITA 3565/DEL/2026[2023-24]Status: Disposed2/9/2026AY 2023-24

RAJESH KUMAR,NEW DELHI vs ITO WARD 47(1), DELHI

ITA 3465/DEL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

ASHWANI MINDA L/H OF LATE SHRI JAI DEO PRASAD MINDA,GURGAON vs ACIT CC-13, NEW DELHI

ITA 303/DEL/2026[2012-13]Status: Disposed2/9/2026AY 2012-13

JOINT COMMISSIONER OF INCOME TAX(OSD), JHANDEWALAN, DELHI vs SUBHASH INFRAENGINEERS PRIVATE LIMITED, SARITA VIHAR, NEW DELHI

ITA 2993/DEL/2026[2013-14]Status: Disposed2/9/2026AY 2013-14

YAR MOHAMMAD KHAN,DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE DELHI

ITA 2880/DEL/2026[2023-2024]Status: Disposed2/9/2026AY 2023-2024

ARVIND KUMAR BAHL,GURGAON vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 2749/DEL/2026[2014-15]Status: Disposed2/9/2026AY 2014-15