ITAT Delhi Bench

KANHIYA DEVELOPERS PRIVATE LIMITED,NEW DELHI vs CIT(A), DELHI, DELHI

SANSKAR NIRMAN SHIKSHA SAMITI,ROHTAK vs ITO EXEMPTION, ROHTAK

ACIT, DELHI vs LEX & LEGAL SERVICES, DELHI

INCOME TAX OFFICER, DELHI vs NAVEEN SABHARWAL, DELHI

RENU GUPTA,NEW DELHI vs CIT(APPEAL), NEW DELHI

RAHUL GUPTA,NOIDA vs INCOME TAX OFFICER WARD 5(3)(1), NOIDA

SATYA PRAKASH,DELHI vs ITO, WARD 43(1), DELHI

HITESH KHANNA,PITAMPURA vs PR. COMMISSIONER OF INCOME TAX APPEAL-25, JHANDEWALAN EXTENSION

PACE BUILDCON PRIVATE LIMITED,DELHI vs WARD 19(3), DELHI, DELHI

SESCON BUILDERS PRIVATE LIMITED,DELHI vs DCIT, CIRCLE- 23(2), DELHI

INCOME TAX OFFICER, WARD -1(1)(3), MEERUT, MEERUT vs KAUSTUBH GUPTA, MEERUT

KAUSTUBH GUPTA,MEERUT vs PR,CIT, GHAZIABAID

INCOME TAX OFFICER, DELHI vs TOP-TECH CABLES PRIVATE LIMITED, DELHI

KRISH ROAD CARRIERS PRIVATE LIMITED,DELHI vs ITO,WARD-14(4), DELHI

AON CONSULTING PVT. LTD.,NEW DELHI vs DCIT, CIRCLE- 2(2), NEW DELHI

JCIT, SPECIAL RANGE-1, NEW DELHI vs AON SERVICES INDIA P.LTD, NEW DELHI

DIXON TECHNOLOGIES (INDIA) LTD.,NEW DELHI vs ADDL. CIT, SPECIAL RANGE- 3, NEW DELHI

UPKAR MANI,DELHI vs ACIT CC-8, JHANDEWALAN

MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

HOSPITECH MANAGEMENT CONSULTANTS PVT LTD vs PRINCIPAL COMMISSIONER OFCENTRAL GOODS AND SERVICES TAX

KASHISH PRODUCTS IMPEX PVT LTD vs DEPUTY COMMISSIONER, GOODS AND SERVICE TAX, CENTRAL TAXES