← All Benches
ITAT Delhi Bench
77,588 judgments
ELSEVIER LIMITED,UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE INT TAX 1(2)(2), DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
ITITA 1505/DEL/2025[AY 2022-23]Status: Disposed1/9/2026
ACIT, DELHI vs ARGENTIUM INTERNATIONAL PVT LTD, DELHI
ITA 708/DEL/2026[2012-13]Status: Disposed1/9/2026AY 2012-13
DCIT, EXEMPTION CIRLCE, GHAZIABAD, GHAZIABAD vs M/S KANPUR DEVELOPMENT AUTHORITY, KANPUR
ITA 6450/DEL/2026[2015-16]Status: Disposed1/9/2026AY 2015-16
NEERAJ BHATIA,FARIDABAD vs INCOME TAX OFFICER, WARD-2(1), FARIDABAD
ITA 6446/DEL/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
BKK MEMORIAL TRUST,ROHTAK vs CIT E, CHANDIGARH
ITA 5402/DEL/2026[-]Status: Disposed1/9/2026
SHREE AYYAPPA SEWA SAMITHI,NEW DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION), NEW DELHI
ITA 5079/DEL/2026[2025-2026]Status: Disposed1/9/2026AY 2025-2026
SHASHI RANI,DELHI vs INCOME TAX OFFICER, WARD-45(1), CIVIC CENTRE
ITA 4944/DEL/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
VIDYA NIKETAN MIDDLE SCHOOL,BAHADUR GARH vs INCOME TAX OFFICER, ROHTAK
ITA 4765/DEL/2026[2011-12]Status: Disposed1/9/2026AY 2011-12
VIDYA NIKETAN MIDDLE SCHOOL,BAHADUR GARH vs INCOME TAX OFFICER, ROHTAK
ITA 4764/DEL/2026[2011-12]Status: Disposed1/9/2026AY 2011-12
RANJU DEVI,DELHI vs ITO WARD 35(1), DELHI
ITA 4344/DEL/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
RAJENDER SINGH (THROUGH LEGAL HEIR DEEPAK),GOHANA, SONIPAT vs INCOME TAX OFFICER WARD - 1, SONIPAT
ITA 4293/DEL/2026[2015-16]Status: Disposed1/9/2026AY 2015-16
AVENINDRA DUTT SHARMA,DELHI vs ITO, WARD 68(1), DELHI, DELHI
ITA 4256/DEL/2026[2021-2022]Status: Disposed1/9/2026AY 2021-2022
SACHIN BAJAJ,NEW DELHI vs ITO WARD 2, ROHTAK
ITA 4220/DEL/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
CHANDER BHAN,HANSI, HISAR vs ASSESSMENT UNIT, NFAC, DELHI
ITA 4206/DEL/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
AVENINDRA DUTT SHARMA,DELHI vs ITO, WARD 68(1), DELHI, DELHI
ITA 4193/DEL/2026[2020-2021]Status: Disposed1/9/2026AY 2020-2021
MUKUL ROHATGI,NEW DELHI vs ACIT CIR 61(1), NEW DELHI
ITA 3070/DEL/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
G.K. MARKETING & APPARELS LLP,DELHI vs INCOME TAX OFFICER, DELHI
ITA 3068/DEL/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
DASNA AGRO INFRATECH PVT LTD,DELHI vs DCIT, CC-28, DELHI
ITA 3058/DEL/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
ANSHU JAIN,FARIDABAD vs ACIT, FARIDABAD HARYANA
ITA 2632/DEL/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
APARNA KAPUR,DELHI vs ITO, WARD-49(1), DELHI
ITA 2391/DEL/2026[2017-18]Status: Disposed1/9/2026AY 2017-18