SN ENVIRO TECH PRIVATE LIMITED,OKHLA INDUSTRIAL AREA vs. INCOME TAX OFFICER, DELHI

ITA 6746/DEL/2026Status: DisposedITAT Delhi03 September 2026AY 2023-243 pages

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Income Tax Appellate Tribunal, DELHI BENCHES, NEW DELHI

Before: SHRI ANUBHAV SHARMA & SHRI KRINWANT SAHAY

Pronounced: 28.08.2026

PER ANUBHAV SHARMA, JUDICIAL MEMBER:

This appealas w

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