ITAT Delhi Bench

HERO MOTOCORP LTD (SUCCESSOR OF HERO INVESTMENT PVT LTD) vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 27 DELHI & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

VEDANTA LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(1) DELHI & ORS.

TERADATA INDIA PRIVATE LIMITED,HARYANA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ANOOP DEWANI,NEW DELHI vs ADDITIONAL/JOINT/DEPUTY/ACIT/ITO, NATIONAL E-ASSESSMENT CENTRE, DELHI

ILAYASH,KHURJA vs ITO, WARD 3(2), BULANDSHAHR, BULANDSHAHR

MRS. SUREKHA SHARMA,GURGAON vs ITO WARD-4(1), GURGAON

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ANJU SACHDEVA,DELHI vs A.C CENTRAL CIRCLE 18, CENTRAL CIRCLE INCOME TAX

YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

KANCHAN SACHDEVA,GURUGRAM vs CIT APPEALS INCOME TAX DEPARTMENT, DELHI

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER\nAND\nSHRI NAVEEN CHANDRA (Accountant Member)

BILARI COOPERATIVE CANE UNION, BILARI,BILARI, MORADABAD vs INCOME TAX WARD 2(1), MORADABAD, MORADABAD

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

M/S R C JEWELLERS PVT LTD,NEW DELHI vs DCIT, CC-32 NEW DELHI, NEW DELHI

SUNIL SHARMA,BHIWANI vs ITO, CHARKHI DADRI, BHIWANI

SUNIL SHARMA,BHIWANI vs ITO, CHARKHI DADRI, BHIWANI

DAYARAM,FARIDABAD vs INCOME TAX OFFICER, WARD 1(1), FARIDABAD, FARIDABAD

MR. MASHOOD UDDIN,MORADABAD vs ITO -1(1), MORADABAD

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

OMKAR GADI FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

SHREE AGARSAIN JAN SEWA SABHA,NEW DELHI vs INCOME TAX OFFICER, WARD

OMKAR GADI FOUNDATION,DELHI vs CIT(EXEMPTION), DELHI

SH. SUDHIR KUMAR, JUDICIAL MEMBER\nAND\nSH. MANISH AGARWAL, ACCOUNTANT MEMBER\nITA No.1021/DEL/2025\nAssessment Year: 2025-26\nOmkar Gadi Foundation Vs. CIT (Exemption)\n812, A Shakuntla, Building\n59 Nehru Place\nDelhi-110019\nPAN No.AAATO5616J\n(APPELLANT)\n(RESPONDENT)\nAppellant by\nRespondent by\nSh. S. K. Chaturvedi, CA\nMs. Amisha S. Gupt, CIT DR\nDate of hearing:\n03/11/2025\nDate of Pronouncement:\n03/11/2025\nORDER\nPER SUDHIR KUMAR (Judicial Member)

AARTI BANSAL,DELHI vs INCOME TAX OFFICER, WARD 34(1), DELHI, DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SANDEEP,BAHALGARH vs INCOME TAX OFFICER, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SATYA NARAIN BARI,NEW DELHI vs DY.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 20, NEW DELHI, JHANDEWALAN NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)