ITAT Delhi Bench
81,126 judgments
ALLAUDDIN FARISHTA,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 8,, NEW DELHI
CPPGROUP SERVICES LIMITED,LEEDS, UNITED KINGDOM vs ASSISTANT COMMISSIONER OF INCOME-TAX, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
THRIUS PHARMA EXPERTIZE LLP,THANE vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
WTS ENERGY DMCC,DUBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs BAJRANG LAL AGGARWAL, NEW DELHI
ASHA BURMAN,NEW DELHI vs ACIT CIRCLE 46(1), NEW DELHI
ASHA BURMAN,NEW DELHI vs ACIT CIRCLE 46(1), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
ASHA BURMAN,NEW DELHI vs ACIT CIRCLE 46(1), NEW DELHI
ASHA BURMAN,NEW DELHI vs ACIT CIRCLE 46(1), NEW DELHI
ASHA BURMAN,NEW DELHI vs ACIT CIRCLE 46(1), NEW DLEHI
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 07, DELHI, NEW DELHI vs SHRITI VERMA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 07, DELHI, NEW DELHI vs SHRITI VERMA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 07, DELHI, NEW DELHI vs SHRITI VERMA, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL AND MEMBER SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 07, DELHI, NEW DELHI vs SHRITI VERMA, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
SECRETARY, CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,BIJNOR vs ITO RANGE 3(2), BIJNOR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SECRETARY CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,BIJNOR vs ITO RANGE 3(2), BIJNOR
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
GSMA LTD,USA vs ACIT CIRCLE INTL TAXATION 1(3)(1), NEW DELHI
SHRI VIKAS AWASTHY, JUDICIAL MEMBER&\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nअसं.2446/दिल्ली/2024(नि.व. 2017-18)\nITA No.2446/DEL/2024 (Α.Υ.2017-18)\nGSMA Ltd.,\n1000 Abernathy Road, Suite 450, Atalanta,\nUntied State of America\nPAN: AAECG-1610-K\nअपीलार्थी/Appellant\n...ग्गीलापली/Appellant\nबनाम Vs.\nAssistant Commissioner of Income-Tax,\nInternational Taxation 1(3)(1), Civic Centre,\nMinto Road, New Delhi 110002\n....प्रतिवादी/Respondent\nअपीलार्थी द्वारा / Appellant by:\nShri P.P
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-49(1) , NEW DELHI vs SURESH KUMAR GOYAL, NEW DELHI
SURENDRA KUMAR JAIN,NEW DELHI vs DCIT CENTRAL CIRCLE 32, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT CIRCLE 61(1), DELHI vs SUKHBIR SINGH CHABRA HUF, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
