ITAT Delhi Bench

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs DXC TECHNOLOGY SERVICES (SINGAPORE) PTE LTD. (EARLIER KNOWN AS HP SERVICES (SINGAPORE) PTE LTD.)

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)

SANJEEV KUMAR RANA,DLEHI vs ITO WARD, UTTARPRADESH

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

SANJEEV KUMAR RANA ,DELHI vs ITO WARD 2 -(2) (4) , GHAZIBAD

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

ANITA GORVER ,DELHI vs ITO WARD-43 (7) , NEW DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

ARGOS HOLDINGS PTE. LTD.,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(1)(1), DELHI, DELHI

ARGOS HOLDINGS PTE. LTD.,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(1)(1), DELHI, DELHI

CHANDI RAM SAHAJWANI THROUGH DINESH KUMAR LEGAL HEIR,PANIPAT vs COMMISSIONER OF INCOME TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC) DELHI

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

BHAGWAT DAYAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

BHAGWAT DAYAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

BHAGWAT DAYAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

BHAGWAT DAYAL,FARIDABAD, HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

PUJA JAIN,NEW DELHI vs ITO, NEW DELHI

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

RAHUL MAHESHWARI ,GURGAON vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 25, DELHI, DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ASHU ASHOK,NEW DELHI vs ACIT, CENTRAL CIRCLE-17, NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ASHU ASHOK,NEW DELHI vs ACIT, CENTRAL CIRCLE-17, NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

ASHU ASOK,NEW DELHI vs ACIT, CENTRAL CIRCLE-17, NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SHAKUNTALA DEVI,GHAZIABAD vs ITO WARD-3(5), NOIDA

Ms. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

VEENA ARORA vs INCOME TAX OFFICER, WARD-72(1), NEW DELHI & ANR.