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ITAT Delhi Bench
81,126 judgments
DCIT, DELHI vs GIRDHARI LAL CONSTRUCTION PVT. LTD., PUNJAB
ITA 2147/DEL/2024[2021-22]Status: Disposed7/11/2025AY 2021-22
MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-1, NOIDA vs RAGHAV BAHL, NOIDA
ITA 995/DEL/2023[2015-16]Status: Disposed7/11/2025AY 2015-16
RAGHAV BAHL,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
ITA 742/DEL/2023[2016-17]Status: Disposed7/11/2025AY 2016-17
RAGHAV BAHL,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
ITA 741/DEL/2023[2015-16]Status: Disposed7/11/2025AY 2015-16
RAGHAV BAHL,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
ITA 740/DEL/2023[2014-15]Status: Disposed7/11/2025AY 2014-15
RAGHAV BAHL,NEW DELHI vs DCIT, CENTRAL CIRCLE-1, NOIDA
ITA 739/DEL/2023[2013-14]Status: Disposed7/11/2025AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs INDIAN HYDRO ELECTRIC POWER PVT. LTD., DELHI
ITA 3907/DEL/2023[2019-20]Status: Disposed7/11/2025AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI vs INDIAN HYDRO ELECTRIC POWER PVT. LTD., DELHI
ITA 3906/DEL/2023[2018-19]Status: Disposed7/11/2025AY 2018-19
ACIT, C R BUILDING vs GURPREET KOCHAR, K.G.MARG
ITA 3465/DEL/2023[2017-18]Status: Disposed7/11/2025AY 2017-18
HARI KISHAN RATHI,DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI
ITA 2242/DEL/2023[2015-16]Status: Disposed7/11/2025AY 2015-16
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
UNIVERSAL OFFSET,NOIDA vs ACIT CIRCLE 5(3)(1), NOIDA
ITA 2149/DEL/2023[2019-20]Status: Disposed7/11/2025AY 2019-20
SHRI S. RIFAUR RAHMAN (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
PREM LATA GUPTA ,DELHI vs ACIT CENTRAL CIRCLE , KARNAL
ITA 1422/DEL/2022[2017-18]Status: Disposed7/11/2025AY 2017-18
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
MATRIX CLOTHING PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 16(2)NEW DELHI
W.P.(C)/13495/20196/11/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
MATRIX CLOTHING PVT LTD vs ASSISTANT COMMISSIONER OF INCOMETAX CIRCLE - 16(2)NEW DELHI
W.P.(C)/13418/20196/11/2025
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1, NEW DELHI vs DENSO INTERNATIONAL ASIA CO. LTD.
ITA/189/20256/11/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs UK PAINTS INDIA PVT. LTD.
ITA - 579 / 20256/11/2025
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs UK PAINTS INDIA PVT. LTD.
ITA - 577 / 20256/11/2025
PR. COMMISSIONER OF INCOME TAX-7, DELHI vs UK PAINTS INDIA PVT. LTD.
ITA - 576 / 20256/11/2025
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)
ITA/574/20256/11/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs DXC TECHNOLOGY SERVICES (SINGAPORE) PTE LTD. (EARLIER KNOWN AS HP SERVICES (SINGAPORE) PTE LTD.)
ITA/581/20256/11/2025
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
