ITAT Delhi Bench
81,126 judgments
AMAAN SADIQ,RAJASTHAN vs INCOME TAX OFFICER, NEW DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs ANKIT AGARWAL, NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD., NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD., NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD., NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs CHANDRA VIDYA INVESTMENT & FINANCE PVT. LTD., NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT ,CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs M/S TRANSLINE TECHNOLOGIES PVT LTD, NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs M/S TRANSLINE TECHNOLOGIES LIMITED, NEW DELHI
SHRI YOGESH KUMAR US, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, LAXMI NAGAR, DELHI vs M/S PVR INOX LTD., DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SANDEEP GUPTA,DELHI vs INCOME TAX OFFICER, CIVIC CENTRE, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SAVADIKA RETAIL PRIVATE LIMITED,GURGAON, HARYANA vs INCOME TAX OFFICER, GURGAON, HARYANA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SAVADIKA RETAIL PRIVATE LIMITED,GURGAON, HARYANA vs INCOME TAX OFFICER, GURGAON, HARYANA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
OM NARAIN SHARMA,NEW DELHI vs INCOME-TAX OFFICER, WARD-45(1), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ITO-28(1), CIVIC CENTER NEW DELHI vs ARPITAM BUILDERS LLP, SOUTH DELHI
FEXPRIME FINANCE PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-7(1), DELHI
RAJESH AGARWAL,DELHI vs INCOME TAX OFFICER, DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
JCIT(OSD), CIRCLE -10(1), NEW DELHI vs H B LEASING & FINANCE COMPANY LIMITED, DELHI
SANJEEV GARG,NEW DELHI vs ACIT,CIRCLE 2(2)(2)(1), GHAZIABAD
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs MS COMMUNIQUE MARKETING SOLUTIONS PVT LTD, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
