ITAT Delhi Bench
80,940 judgments
DCIT, I.T.O. DELHI vs RATHI STEEL AND POWER LIMITED, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), DELHI, I.P.ESTATE, DELHI vs BUREAU VERITAS CONSUMER PRODUCTS SERVICES (INDIA) PRIVATE LIMITED, LAJPAT NAGAR, NEW DELHI
DCIT CENTRAL CIRCLE-31, NEW DELHI vs SNEH QUALITY SPICES PVT. LTD., NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SNEH QUALITY SPICES PRIVATE LIMITED,KHARI BAOLI vs DCIT CIRCLE 24(1), NEW DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT CIRCLE 4(2), NEW DELHI vs CANON INDIA PVT. LTD., NEW DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ECOENERGY INSIGHTS LTD ( FORMERLY KNOWN AS CHUBB ALBA CONTROL SYSTEMS P.LTD),NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI
APPU GHAR ENTERTAINMENT P.LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
APPU GHAR ENTERTAINMENT LTD,NEW DELHI vs ACIT, CENTRAL CIRCLE-2, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHUJAAT HUSAIN,NOIDA vs ITO, WARD-5(3)(4), NOIDA
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
CANON INDIA PVT. LTD,GURUGRAM vs NEAC, DELHI
SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ADDL.CIT, NEW DELHI vs MAKEMYTRIP (INDIA) PVT. LTD., GURGAON
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT, CENTRAL CIRCLE 28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT, CENTRAL CIRCLE-28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
CHHARIA HOLDING PVT LTD,GHAZIABAD vs DCIT CENTRAL CIRCLE- 28, DELHI
SHRI MAHAVIR SINGH, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
PRASHANT KUMAR,DELHI vs ASST CIT, CIRCLE 70(1), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
NIRAJ KUMAR SINGH,DELHI vs INCOME TAX OFFICER 70(5), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
