ITAT Delhi Bench
80,940 judgments
M/S JAGAT AGRO COMMODITIES PVT. LTD.,NEW DELHI vs ACIT CENTRAL CIRCLE 18, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. Avdhesh Kumar Mishra (Accountant Member)
ANIL KAPILASHRAMI,GURGAON vs DCIT, CIRCLE-16, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ANIL KAPILASHRAMI,GURGAON vs DCIT, CENTRAL CIRCLE-16, NEW DELHI
ANIL KAPILASHRAMI,GURGAON vs DCIT, CENTRAL CIRCLE-16, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
INCOME TAX, DELHI vs R J EXPORTS, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
TREHAN PROMOTERS & BUILDERS PVT LTD,NEW DELHI vs INCOME TAX OFFICER, WARD 76(4) TDS, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
UK GRID SOLUTIONS LIMITED,STAFFORD, UNITED KINGDOM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 3(1)(1)DEL, DELHI
SHRI VIKAS AWASTHY, JUDICIAL MEMBER\nAND\nSHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER\nITA No.2042/DEL/2025\n[Assessment Year: 2022-23]\nUK Grid Solutions Limited,\nST Leonards Building, Harry\nKerr Drive, Stafford ST16 1WT,\nUnited Kingdom-99999\nThe Deputy Commissioner of Income\nTax, Circle International Taxation\nVs\n-3(1)(1), Civic Centre, Minto Road\nNew Delhi-110002\nPAN-AAICA6271A\nAssessee/Appellant\nRevenue/Respondent\nAssessee by\nShri Aditya Vohra, Adv.\nRevenue by\nShri Arpit G
JOHN WILEY & SONS, INC.,UNITED STATES OF AMERICA vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1)(2), NEW DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
JYOTI DHUPAR, LEGAL REPRESENTATIVE OF NIRANTAR KUMAR DHUPAR (DEACEASED),DELHI vs DCIT, CIRCLE-49(1), DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
TUNGSTEN AUTOMATION ENGLAND LTD,UNITED KINGDOM vs DCIT,INTL TAXATION CIRCLE-3(1)(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DINESH CHAND MAHESHWARI,MEERUT vs ACIT, CIRCLE-1(1)(1), MEERUT
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SURESH KUMAR,GHAZIABAD vs ACIT, CIRCLE-2(1)(1), GHAZIABAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SURESH KUMAR,GHAZIABAD vs ACIT, CIRCLE-2(1)(1), GHAZIABAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, WARD-2(2)(3), GHAZIABAD vs SURESH KUMAR, GHAZIABAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
INCOME TAX OFFICER, WARD-2(2)(3), GHAZIABAD, GHAZIABAD vs SURESH KUMAR, GHAZIABAD
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ALL INDIA FINE ART AND CRAFTS SOCIETY ,NEW DELHI vs ITO, WARD EXPEMPT 1(1), DELHI, NEW DELHI
SIMPLY MONEY SERVICES PRIVATE LIMITED,DELHI vs ASSESSING AUTHORITY WARD 23(2), DELHI, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
SANJAY SINGH RANA,DELHI vs PCIT, DELHI-20, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ANIL KAPILASHRAMI,GURGAON vs DCIT, CENTRAL CIRCLE-16, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ANIL KAPILASHRAMI,GURGAON vs DCIT, CIRCLE-16, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
