ITAT Delhi Bench
80,940 judgments
ACIT, CIRCLE-3(1), GURUGRAM, GURUGRAM vs SUNIL KUMAR, GURUGRAM
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs AZAD COACH PRIVATE LIMITED, DELHI
ANJU,MEWAT vs INCOME TAX OFFICER, WARD 1(2) GURGAON
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
DCIT, CIRCLE 4(2), NEW DELHI vs BLUE JAY FINLEASE PVT LTD, NEW DELHI
ANAND PRAKASH,GHAZIABAD vs DEPUTY COMMISSIONER OF INCOME TAX, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ACIT, CENTRAL CIRCLE, GHAZIABAD, GHAZIABAD vs ANAND PRAKASH, GHAZIABAD
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
SOJITZ ASIA PTE. LTD. vs THE COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX)- 3, NEW DELHI & ORS.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
AAPC SINGAPORE PTE. LTD.,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME TAX, NEW DELHI
COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
DCIT CENTRAL CIRCLE-28, NEW DELHI, DELHI vs MICROTEK LEASING & FINANCE PVT. LTD., DELHI
DCIT, CENTRAL CIRCLE 28, NEW DELHI, DELHI vs MICROTEK LEASING & FINANCE PVT. LTD., DELHI
DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs M/S OKAYA POWER PRIVATE LIMITED, DELHI
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ARUN AGARWAL, NEW DELHI
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ARUN AGARWAL, DELHI
DCIT, CENTRAL CIRCLE 28, NEW DELHI, NEW DELHI vs ARUN AGARWAL, NEW DELHI
DCIT, DELHI vs AJAYVISION EDUCATION PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, DELHI vs AJAYVISION EDUCATION PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, DELHI vs AJAYVISION EDUCATION PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DCIT, DELHI vs AJAYVISION EDUCATION PRIVATE LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs M/S PCI LIMITED, DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)