ITAT Delhi Bench
80,940 judgments
INCOME TAX OFFICER WARD 10-3, NEW DELHI, NEW DELHI vs GRAPE MARKETING PVT LTD, DELHI
MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
VIKAS JAIN,DELHI vs DY COMMISSIONER OF INCOME TAX, CENETRAL CIRCLE
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
UDITA GUPTA,DELHI vs ACIT, CENTRAL CIRCLE-29, NEW DELHI
SUNIL GUPTA,DELHI vs ACIT, CIRCLE-55(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 DELHI vs LOGIX INFRA DEVELOPERS PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
KAWATRA TENT AND CATERERS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16, DELHI
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PUSHKAR VISHWAS,BULANDSHAHR vs INCOME TAX OFFICER WARD 3(3), BULANDSHAHR
SHRI MAHAVIR SINGH (Vice President)
GAURAV KATARIA,GURUGRAM vs PRINCIPAL COMMISSIONER OF INCOME TAX, FARIDABAD
TARUN JAIN,FARIDABAD vs ITO WARD 2(4) FBD, FARIDABAD
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs M/S RAWALWASIA INFOTECH P LTD., DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI, DELHI vs M/S RAWALWASIA INFOTECH P LTD., DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT,CENTRAL CIRCLE-28, NEW DELHI, NEW DELHI vs M/S OM LOGISTICS LTD, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
DCIT, CENTRAL CIRCLE -28, NEW DELHI, NEW DELHI vs M/S OM LOGISTICS LTD, NEW DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
RAAS INTRATECH PRIVATE LIMITED ,DELHI vs ITO, DELHI
RAJBIR SINGH,GURGAON vs ACIT, CENTRAL CIRCLE-19,, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MADAN LAL GARG,GURGAON vs INCOME TAX OFFICER, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MOHAN SAMBAJI JACTHAP,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 3, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MOHAN SAMBAJI JACTHAP,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 3, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
MOHAN SAMBAJI JACTHAP,GURGAON vs THE ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 3, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
