ITAT Delhi Bench
80,940 judgments
SH. ROHIT AGGARWAL,DELHI vs ITO WARD-24(1), DELHI
JITENDER KUMAR GARG,FARIDABAD HARYANA vs DCIT CENTRAL CIRCLE II FARIDABAD, FARIDABAD HARYANA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
JITENDER KUMAR GARG,FARIDABAD HARYANA vs DCIT CENTRAL CIRCLE -II FARIDABAD, FARIDABAD HARYANA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
JITENDER KUMAR GARG,FARIDABAD HARYANA vs DCIT CENTRAL CIRCLE 2 FARIDABAD, FARIDABAD HARYANA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
JITENDER KUMAR GARG,FARIDABAD HARYANA vs DCIT CENTRAL CIRCLE II FARIDABAD HARYANA, FARIDABAD HARYANA
JINTENDER KUMAR GARG,FARIDABAD HARYANA vs DCIT CENTRAL CIRCLE 2 FARIDABAD, FARIDABAD HARYAN
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
JITENDER KUMAR GARG,FARIDABAD HARYANA vs DCIT CENTRAL CRICLE 2 FARIDBAD, FARIDABAD HARYANA
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
PAWAN KUMAR SHARMA,NOIDA vs INCOME TAX OFFICER, NOIDA
LALITA AGARWAL L/H OF LATE SHRI SUBHASH CHANDRA AGARWAL,DELHI vs ACIT, CIRCLE-68(1), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
LALITA AGARWAL L/H OF LATE SHRI SUBHAS CHANDRA AGARWAL,DELHI vs ACIT, CIRCLE-68(1), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
LALITA AGARWAL L/H OF LATE SHRI SUBHASH CHANDRA AGARWAL,DELHI vs ACIT, CIRCLE 68(1), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
LALITA AGARWAL L/H OF LATE SHRI SUBHAS CHANDRA AGARWAL,DELHI vs ACIT, CIRCLE-68(1), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
LALITA AGARWAL L/H OF LATE SHRI SUBHAS CHANDRA AGARWAL,DELHI vs ACIT, CIRCLE 68(1), DELHI
S. RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
RAM SARAN DAS KISHORI LAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ROBUST RESORTS & HOSPITALITY LLP,DELHI vs DCIT, CENTRAL CIRCLE-14, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SUNIL GUPTA,DELHI vs ACIT, CIRCLE-55(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)
ARCHANA CHAWLA,DELHI vs INCOME TAX OFFICER, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SONY INDIA PRIVATE LIMITED,DELHI vs ACIT CIRCLE 22(2), , DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), MS. MADHUMITA ROY (Judicial Member)
VAISH MODEL PRIMARY SCHOOL EDUCATION SOCIETY,BHIWANI vs ASSESSING OFFICER EXEMPTION, ROHTAK
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)