ITAT Delhi Bench
80,940 judgments
OM PREM,DELHI vs CIT (EXEMPTIONS), DELHI
OM PREM,DELHI vs CIT (EXEMPTIONS), DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs JPS BUILDTECH PRIVATE LIMITED, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs JPS BUILDTECH PRIVATE LIMITED, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
YOGESH GANDHI,NEW DELHI vs ACIT,CIRCLE INTL TAX -1(3)(1), DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
MANI MADHUKAR BANSAL,TELANGANA vs ACIT, CIRCLE- INT. TAX 1(1)(2), DELHI
ABDUL RAHMAN ASAD ,RIYADH, SAUDI ARABIA vs DEPUTY COMMISSIONER OF INCOME TAX, INTL. TAX 1(1)(1), NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
JAGDISH CHAND VERMA,NEW DELHI vs ITO,WARD- 67(2), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
VAN BROS CONSTRUCTION PVT LTD,DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
ASIA INTERNATIONAL ADVERTISEMENT AND RETAIL SOLUTIONS PRIVATE LIMITED,ROHINI vs ACIT/ DCIT, CIRCLE-1(1), DELHI, CENTRAL REVENUE BUILDING
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MATA CHAKERI DEVI FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MATA CHAKERI DEVI FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
PURE HOME & LIVING PRIVATE LIMITED (FORMERLY KNOWN AS DLF BRANDS PRIVATE LIMITED),NEW DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, NEW DELHI
MANISHA,HAPUR vs ITO, WARD- 2(1)(3), GHAZIABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
JPS BUILDTECH PRIVATE LIMITED,NEW DELHI vs CENTRAL CIRCLE-30, NEW DELHI, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
JPS BUILDTECH PRIVATE LIMITED,NEW DELHI vs CENTRAL CIRCLE-30, NEW DELHI, NEW DELHI
VINOD JINDAL,FARIDABAD, HARYANA vs DCIT, CENTRAL CIRCLE-2, FARIDABAD, HARYANA
SH. SUDHIR KUMAR, JUDICIAL MEMBER AND SH. BRAJESH KUMAR SINGH (Accountant Member)
PAWAN HANS LIMITED,NOIDA vs DCIT, CIRCLE- 19(2), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
FOUNDATION FOR UNIVERSAL RESPONSIBILITY OF HIS HOLINESS THE DALAI LAMA,DELHI vs ITO, EXEMP. WARD-1(1), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
MR. RAVINDER KUMAR JAIN,DELHI vs DCIT,CENTRAL CIRCLE-07, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
