ITAT Delhi Bench

GEM SANITARY APPLIANCES PVT. LTD. vs THE COMMISSIONER, VAT

KAWATRA TENT AND CATERERS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16, DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

KAWATRA TENT AND CATERERS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16, DELHI

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

KAWATRA TENT AND CATERERS PVT LTD vs ASST COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 16 DELHI & ANR.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

GUPTA SUBHASH & SONS HUF,DELHI vs ITO, WARD 34(3), DELHI, CIVIC CENTRE

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

M/S SPACE KRAFT INFRASTRUCTURE (P) LTD.,DELHI vs ACIT CENTRAL CIRCLE-32, DELHI

this Tribunal.

VARDHMAN INTERNATIONAL,PANIPAT, HARYANA vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

SUMAN BALA SHARMA,NEW DELHI vs INCOME TAX OFFICER, NEW DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

ANUPAMA AGARWAL,DELHI vs DCIT 61.1, DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

AVANN BUILDSYS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE), KARNAL, HARYANA

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

KJSL FOUNDATION,DELHI vs INCOME TAX OFFICER, DELHI

SHRI MAHAVIR SINGH, HON'BLE (Vice President)

SHRI DWARKA DHEESH SURBHI SEWA TRUST,DELHI vs CIT(EXEMPTION), DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SHRI DWARKA DHEESH SURBHI SEWA TRUST,DELHI vs CIT EXEMPTION, NEW DELHI

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

SPECTRUM TALENT MANAGEMENT,DELHI vs ASSISTANT COMMISSIONER CIRCLE 59(1), DELHI

SHRI M. BALAGANESH (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ILAM SINGH SAINI PROPRIETOR OF SHIV ENGINEERING AND CONSULTANTS,NOIDA vs ITO WARD-5(1)(3), NOIDA

SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NASREEN MOIN QURESHI,DELHI vs DCIT,CENTRAL CIRCLE-07, DELHI

SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

VINOD KUMAR,KARNAL vs ITO WARD-5, KARNAL

OSTTRA INDIA SERVICES PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 19(1), CR BUILDING, DELHI, DELHI

SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

CROWN GASKETS PRIVATE LIMITED, NEW DELHI,NEW DELHI vs INCOME TAX OFFICER, WARD 6(1), DELHI, NEW DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs TECXPERT SOFTWARE PRIVATE LIMITED, DELHI