ITAT Delhi Bench
80,940 judgments
PHOOL CHAND INFRASTRUCTURE PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19(1), DELHI & ANR.
DESIGNERS POINT INDIA PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 18, DELHI
PRINCIPAL COMMISSIONER OF INCOME TAX-4 DELHI vs KRBL INFRASTRUCTURE LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
OM SATYA MEHRA PUBLIC CHARITABLE TRUST,DELHI vs JCIT(A)-1, NOIDA, NOIDA
the hearing of appeal." 3. Facts of the case, in brief, are that for A.Y. 2016-17 the assessee trust filed its Return of Income on 05.10.2016 declaring nil income. The case was selected for complete scrutiny under CASS. From the computation of income filed during the course of scrutiny assessment proceedings the Ld. AO noticed that out of accumulated fund the assessee had given Rs.25,65,004/- as donation to various charitable organization registered under section 12AA. According to AO the d
RAMESH SETH,NEW DELHI vs INCOME TAX OFFICER, WARD 45(4), NEW DELHI, NEW DELHI
SHRI M BALAGANESH (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
OM SHREEM ANANDA FOODS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD- 19(1), DELHI
SHRI M BALAGANESH (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIRENDER GUPTA,DELHI vs ACIT CENTRAL CIRCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
VIRENDER GUPTA,DELHI vs ACIT,CENTRAL CIRLCLE-16, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
SMT. KANTA SHROFF,DELHI vs ACIT, CIRCLE 28(1), NEW DELHI, DELHI
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
YUGA PRINTPACK PRIVATE LIMITED,. vs ITO WARD-2(3), FBD, .
SHRI SUDHIR PAREEK (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SURENDER SINGH,PANIPAT, HARYANA vs ITO, WARD-1, PANIPAT, ITO, PANIPAT
SHRI M BALAGANESH (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
SURENDER SINGH,PANIPAT, HARYANA vs ITO, WARD-1, PANIPAT, WARD-,PANIPAT
SHRI M BALAGANESH (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)
S.R. ASHOK & ASSOCIATES PRIVATE LIMITED,VASANT KUNJ, NEW DELHI vs DCIT/ACIT, CIRCLE-22(2), DELHI, DELHI
SHRI M BALAGANESH (Accountant Member), Ms. MADHUMITA ROY (Judicial Member)