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ITAT Delhi Bench

80,940 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 6 4 MUMBAI, MUMBAI vs INDIABULLS REAL ESTATE LIMITED, NEW DELHI

ITA 3108/DEL/2024[2013-14]Status: Disposed14/11/2025AY 2013-14

Sh. Satbeer Singh Godara, Judicial Member & Sh. Manish Agarwal (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VIREET INVESTMENTS PRIVATE LIMITED, DELHI

ITA 3010/DEL/2024[2007-08]Status: Disposed14/11/2025AY 2007-08

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SANJAY WAHI,DELHI vs ACIT CENTRAL CIRCLE 3, DELHI, DELHI

ITA 2198/DEL/2024[2015-16]Status: Disposed14/11/2025AY 2015-16

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

DABUR INDIA LTD.,NEW DELHI vs PCIT - 1, NEW DELHI

ITA 2075/DEL/2024[2018-19]Status: Disposed14/11/2025AY 2018-19

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

GAURAV KUMAR ARYA,NEW DELHI vs PCIT -20, NEW DELHI

ITA 2000/DEL/2024[2015-16]Status: Disposed14/11/2025AY 2015-16

SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)

S.S. PRANAV STEELS PRIVATE LIMITED,NEW DELHI vs ITO WARD 22(1), C.R. BUILDING, I.P. ESTATE, NEW DELHI

ITA 1738/DEL/2024[2017-18]Status: Disposed14/11/2025AY 2017-18

AABID ALI KHAN,NEW DELHI vs ACIT CENTRAL CIRCLE 26, NEW DELHI

ITA 1714/DEL/2024[2017-18]Status: Disposed14/11/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ACIT, CIRCLE-1(1), NEW DELHI, C.R. BUILDING vs AIRCOM INTERNATIONAL INDIA PVT LTD, DELHI

ITA 3096/DEL/2023[2014-15]Status: Disposed14/11/2025AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ABUCHI INFRA VENTURES LIMITED,DELHI vs INCOME TAX OFFICER, WARD-2(3), , DELHI

ITA 2712/DEL/2023[2017-18]Status: Disposed14/11/2025AY 2017-18

ITO WARD 30(50, DELHI vs SUNITA SANJEEV AEREN, DELHI

ITA 2386/DEL/2023[2011-12]Status: Disposed14/11/2025AY 2011-12

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SRS PANCHRATAN DIAMONDS PVT LTD,DELHI vs DCIT CENTRAL CIRCLE-7, NEW DELHI

ITA 219/DEL/2023[2016-17]Status: Disposed14/11/2025AY 2016-17

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SRS PANCHRATAN DIAMONDS PVT LTD.,NEW DELHI vs DCIT CENTRAL CIRCLE-7, NEW DELHI

ITA 218/DEL/2023[2015-16]Status: Disposed14/11/2025AY 2015-16

DCIT, CIRCLE 59(1), VIKAS BHAWAN, NEW DELHI vs AJAY JAIN, NEW DELHI

ITA 2179/DEL/2023[2017-18]Status: Disposed14/11/2025AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

SANJEEV SHARMA,NEW DELH vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

ITA 2046/DEL/2022[2013-14]Status: Disposed14/11/2025AY 2013-14

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANJEEV SHARMA ,NEW DELHI vs ACIT CENTRAL CIRCALE-16, NEW DELHI

ITA 1979/DEL/2022[2017-18]Status: Disposed14/11/2025AY 2017-18

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANJEEV SHARMA,NEW DELHI vs ACIT, CENTRAL CIRCLE-16, NEW DELHI

ITA 1978/DEL/2022[2016-17]Status: Disposed14/11/2025AY 2016-17

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANJEEV SHARMA,NEW DELHI vs ACIT CENTRAL CIRCLE-16, NEW DELHI

ITA 1977/DEL/2022[2015-16]Status: Disposed14/11/2025AY 2015-16

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

SANJEEV SHARMA,NEW DELHI vs ACIT CENTRAL CIRCLE-16, NEW DELHI

ITA 1976/DEL/2022[2014-15]Status: Disposed14/11/2025AY 2014-15

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

PCL FOODS PVT. LTD.,GURGAON vs ADDI CIT, NATIONAL E- ASSESMENT CENTRE, NEW DELHI

ITA 442/DEL/2021[2016-17]Status: Disposed14/11/2025AY 2016-17

MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ABHINAV JAIN vs INCOME TAX OFFICER WARD 45, 1 DELHI AND ORS.

W.P.(C)/17252/202513/11/2025