ITAT Delhi Bench

PHILOSOPHICAL PRACTITIONERS ASSOCIATION OF INDIA,DELHI vs CIT(EXEMPTION), DELHI

RAJBIR SINGH,GURGAON vs ACIT, CENTRAL CIRCLE-19, NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

AHLEBAIT CULTURAL SOCIETY,GURGAON vs CIT(EXEMPTIONS), HARYANA

SHRI M BALAGANESH (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

AHLEBAIT CULTURAL SOCIETY ,GURGAON vs CIT(EXEMPTION), HARYANA

SHRI M BALAGANESH (Accountant Member), MS. MADHUMITA ROY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs SEVEN SEAS HOSPITALITY PRIVATE LIMITED , NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CC-30, NEW DELHI, NEW DELHI vs SEVEN SEAS HOSPITALITY PRIVATE LIMITED, NEW DELHI

ACIT, NEW DELHI vs M/S SBK TRADE AND INFRASTRUCTURE PRIVATE LIMITED, NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ACIT, CIRCLE 28(1), NEW DELHI, DELHI vs SHALINI GARG, DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, WARD 15(1), DELHI, DELHI vs LNG AGRICOM PRIVATE LIMITED, DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

INCOME TAX OFFICER, WARD 15(1), DELHI, DELHI vs LNG AGRICOM PRIVATE LIMITED, DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI KRINWANT SAHAY (Accountant Member)

JCIT(OSD), NEW DELHI vs MANISH VIJ, DELHI

SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MADHYAM,DELHI vs ITO, WARD- EXEMP 1(4), DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

JCIT(OSD), CIRCLE-10(1), DELHI vs M/S IGT SOLUTION PRIVATE LIMITED, DELHI

SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

BLACK BERRY REALCON PVT LTD,DELHI vs ACIT, CIRCLE-5(1), DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

RAM KISHAN,DELHI vs ITO WARD-60(5), DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

BALJEET MEMORIAL CHARITABLE TRUST,NEW DELHI vs ITO, WARD EXEMPTION-1(3), NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

ANKIT GARG,DELHI vs ITO,WARD-35(3), DELHI

SHRIS. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

GULJAR,SAHARANPUR vs INCOME TAX OFFICER, WARD-3(5), SAHARANPUR

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

INCOME TAX OFFICER, DELHI vs R P MILKMADE PRODUCTS PRIVATE LIMITED, NEW DELHI

MS. MADHUMITA ROY, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

FIL INDIA BUSINESS AND RESEARCH SERVICES PRIVATE LIMITED,DELHI vs ASSESSMENT UNIT, INCOME-TAX DEPARTMENT, DELHI

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER &\nSHRI MANISH AGARWAL, ACCOUNTANT MEMBER\n\nITA No.3245/Del/2024\n[Assessment Year : 2020-21]\n\nFIL India Business & Research vs Assessment Unit\nServices Pvt. Ltd., Private Studio- Income Tax\nNCRA/AC/PS/00/010B, Ground Department, Delhi\nFloor, Worldmark 1, Asset Area\n11, Aerocity, Hospitality District,\nIndira Gandhi International\nAirport, Delhi-110037.\nPAN-AABCF1572C\nRESPONDENT\nAPPELLANT\nAppellant by\nShri Ravi Sharma, Adv. &\nShri Shit