ITAT Delhi Bench
80,940 judgments
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs HARE KRISHNA ORCHID
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -1 vs DLF BRANDS LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs OPG SECURITIES PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs M/S THALES SIX GTS FRANCE SAS
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TREGARRON LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs HINDUSTAN GLASS WORKS LIMITED.(FORMERELY KNOWN AS M/S SOUTH EAST IMPEX PVT. LTD)
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -1 vs AMRAPALI DREAM VALLEY PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7 vs TPS INFRASTRUCTURE LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs TREGARRON LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR COMMISSIONER OF INCOME TAX -4, NEW DELHI vs M/S J. K. TECHNOSOFT PVT LTD
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs SHRI RAMA SHANKAR KHEMKA
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs MANUVEL MEZHUKANAL
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
PR. COMMISSIONER OF INCOME TAX -7 vs UNIVERSAL ENERGIES LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs OPG SECURITIES PVT. LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs BOMBARDIER TRANSPORTATION SIGNAL (THAILAND ) LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
THE PR. COMMISSIONER OF INCOME TAX -7 vs SHAGUN JEWELLERS (P) LTD.
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
NARENDRA KUMAR,SHAMLI vs INCOME TAX OFFICER, WARD - 3(1)(4), SHAMLI, SHAMLI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)