THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 vs. OPG SECURITIES PVT. LTD.
No AI summary yet for this judgment.
$~45 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 631/2025 THE PR. COMMISSIONER OF INCOME TAX -CENTRAL -1 .....Appellant Through: Mr. Ruchir Bhatia SSC with Mr. Anant Mann, Mr. Pratyaksh Gupta JSCs and Mr. Abhishek Anand, Adv. versus OPG SECURITIES PVT. LTD. .....Respondent Through: Appearance not given. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R %
14.11.2025 1. Mr. Ruchir Bhatia, SSC states that this appeal pertains to the Assessment Year 2014-15 and has low tax effect, he shall not press this appeal. 2. Appeal is dismissed as not pressed. V. KAMESWAR RAO, J VINOD KUMAR, J NOVEMBER 14, 2025 dd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 12:25:42
Recent GST High Court judgments
Search GST case law →- Prabhat Kumar vs. The State Of BiharPatna · 4 Nov 2026
- Siddharth Barai (Prop- Siddharth Design Studio) vs. The Superintendent CGST And Central Excise, Balangir RangeOrissa · 4 Nov 2026
- Shashibhusan Moharana vs. The Superintendent Of CGST And Central Excise, DhenkanalOrissa · 4 Nov 2026
- Paramount Tea Marketing PVT. LTD. vs. Union Of INDIA And 3 OrsGauhati · 4 Nov 2026
- Md. Junaid vs. The State Of BiharPatna · 4 Nov 2026