PR COMMISSIONER OF INCOME TAX -4, NEW DELHI vs. M/S J. K. TECHNOSOFT PVT LTD
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$~35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 621/2025 CM APPL. 71083/2025 CM APPL. 71084/2025 CM APPL. 71085/2025 PR COMMISSIONER OF INCOME TAX -4, NEW DELHI .....Appellant Through: Mr. Shlok Chandra, Sr. Std. Counsel with Ms. Naincy Jain, Ms. Madhavi Shukla, Jr. SCs and Mr. Anshuman Jindal, Advocate. versus M/S J. K. TECHNOSOFT PVT LTD .....Respondent Through: None. CORAM: HON'BLE MR. JUSTICE V. KAMESWAR RAO HON'BLE MR. JUSTICE VINOD KUMAR O R D E R %
14.11.2025 1. Ms Nancy Jain, Advocate states as the appeal has low tax effect, she shall not press the appeal. 2. The appeal and the connected applications are dismissed as not pressed. V. KAMESWAR RAO, J VINOD KUMAR, J NOVEMBER 14, 2025 dd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2025 at 12:25:54
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