ITAT Delhi Bench
81,126 judgments
SHREE JAGAT GURU BRAHMANAND GAUSHALA SAMITI,PANIPAT vs CIT(E), CHANDIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DR. RAJEEV DHAVAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2, DELHI & ORS.
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 vs AXA FRANCE VIE
HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR
RADISSON HOTELS INTERNATIONAL INCORPORATED,UNITED STATE OF AMERICA vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
M/S ENEA SOFTWARE INC.,INDIA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE INT. TAX 2(2)(2), NEW DELHI, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
EMERALD LANDS INDIA PVT LTD,PUNJAB vs ACIT, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
INVESCO HOLDING COMPANY (US) INC.,USA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INTERNATIONAL TAXATION 2(1)(1), DELHI, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ROSE TRUST,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
RAJIV KUMAR WADHWA,DELHI vs ITO WARD-67 , DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
VIJAY PAL GUPTA,DELHI vs ITO WARD 67 (1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
DY COMMISSIONER OF INCOME TAX, NOIDA vs BRIGHT BUILDTECH PVT. LTD, DELHI
PRRSAAR SAMPADA PVT. LTD,NEW DELHI vs ITO WARD - 20(1) , DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
INDO PLASTIC CO,DELHI vs ACIT, CIRCLE- 49(1), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
TIRUPATI REALBUILD PRIVATE LIMITED,FARIDABAD vs DCIT, CENTRAL CIRCLE-2, FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
TIRUPATI REALBUILD PRIVATE LIMITED,FARIDABAD vs DCIT CENTRAL CIRCLE-2, FARIDABAD
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
VIMAL ARORA,GURGAON vs INCOME TAX OFFICER, CIVIC CENTRE
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
KAPOOR INDUSTRIES LIMITED,MEHRAULI vs CPC, BENGALURU(CURRENTLY ASSESSED WITH DCIT, CC-01, NEW DELHI), NEW DELHI
SHREEJEE APTEX PRIVATE LIMITED,NOIDA vs INCOME TAX OFFICER, C.R. BUILDING
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
TANKESHWAR GOHIL,GAUTAM BUDDHA NAGAR vs ITO WARD-5(3)(5), GAUTAM BUDH NAGAR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CREATIVE INSOLVENCY RESOLUTION PROFESSIONAL PVT LTD,MEERUT vs ITO WARD-25(2), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)