ITAT Delhi Bench

CPI INDIA I LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE INT TAX 1(2)(1), DELHI, DELHI

COGENT REALTORS PRIVATE LIMITED,GURGAON vs JCIT, OSD TDS CIRCLE, GURGAON

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

COGENT REALTORS PRIVATE LIMITED,GURGAON vs DCIT, TDS CIRCLE, GURGAON

SHRI ANUBHAV SHARMA (Judicial Member)

SKY HIGH XCV LEASING COMPANY LIMITED,STATE OUTSIDE INDIA vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX), CIRCLE 3(1)(2), DELHI, DELHI

SKY HIGH XXII LEASING COMPANY LIMITED,STATE OUTSIDE INDIA vs THE ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAX) CIRCLE 3(1)(2), DELHI, DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

THE MILESTONE AVIATION ASSET HOLDING GROUP NO.25 LTD.,IRELAND vs ACIT INT. TAX. CIRCLE 3(1)(1) NEW DELHI, NEW DELHI

VERTICAL AVIATION NO. 1 LIMITED,IRELAND vs ACIT INT. TAX. CIRCLE 3(1)(1) NEW DELHI, NEW DELHI

BLASER SWISSLUBE SOLUTIONS PVT. LTD.,GURGAON vs ASSESSMENT UNIT, DELHI

SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)

SHAM SUNDER MONGIA ,HARYANA,INDIA. vs CIT (A) NATIONAL FACELESS APPEAL CENTER, DELHI, INDIA.

SHRI ANUBHAV SHARMA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)

BINDU RANI,ROHTAK vs ITO WARD 3, ROHTAK

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

BINDU RANI,ROHTAK vs ITO, WARD 3, ROHTAK

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

EVERGREEN BAMBOO INDIA PRIVATE LIMITED,DELHI vs ITO WARD 8(1), DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

MOUNT SPRING BEVERAGES PRIVATE LIMITED,NEW DELHI vs ITO,WARD-17(2), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

SAHARA INDIA CORP INVESTMENT LTD,LUCKNOW vs ACIT, CENTRAL CIRCLE-1, NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ADDL. CIT, NEW DELHI vs M/S. PHI SEEDS PVT. LTD., HYDERABAD

ADDL. CIT, NEW DELHI vs M/S. PHI SEEDS PVT. LTD., HYDERABAD

PR. COMMISSIONER OF INCOME TAX - 1 vs M/S COSMO FILMS LTD.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR. COMMISSIONER OF INCOME TAX - 1 vs M/S COSMO FILMS LTD.

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

YASHITA FINANCE PVT. LTD.,NEW DELHI vs CIT(A), NEW DELHI

Sh. Satbeer Singh Godara (Judicial Member)

MAYANK SAGAR BENGANI LEGAL HEIR OF LATE SH. SANJAY BENGANI,NOIDA vs ITO WARD 5(3)(3), NOIDA

Sh. Satbeer Singh Godara (Judicial Member)