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ITAT Delhi Bench

81,126 judgments

HUKAM CHAND SINGLA,PANIPAT vs INCOME TAX OFFICER, WARD -1, PANIPAT

ITA 6171/DEL/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

JINDAL CEMENT INDUSTRIES PVT. LTD. (FORMERLY KNOWN AS JINDAL PANTHER CEMENT PVT. LTD.),NEW DELHI vs INCOME TAX OFFICER, WARD 13(3), NEW DELHI

ITA 6153/DEL/2025[2024-25]Status: Disposed30/10/2025AY 2024-25

Sh. Satbeer Singh Godara (Judicial Member)

SEEMA SINGH LEGAL HEIR OF SANJAY SINGH,DELHI vs ITO, WARD-58(1), DELHI

ITA 6148/DEL/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

YOGESH SHARMA,NOIDA vs ITO WARD 50(1), DELHI

ITA 6134/DEL/2025[2010-11]Status: Disposed30/10/2025AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

DEEPAK MEHTA,GURGAON vs WARD 1(4) GURGAON, GURGAON

ITA 6082/DEL/2025[2011-2012]Status: Disposed30/10/2025AY 2011-2012

Sh. Satbeer Singh Godara (Judicial Member)

GOLA SIZZLER RG,GURGAON vs INCOME TAX OFFICER, WARD 1(5), GURGAON, GURGAON

ITA 6076/DEL/2025[2017-18]Status: Disposed30/10/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

RAKESH CHANDER GUPTA,SAS NAGAR (MOHALI) PUNJAB vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, CIVIC CENTRE, NEW DELHI

ITA 6074/DEL/2025[2017-2018]Status: Disposed30/10/2025AY 2017-2018

Sh. Satbeer Singh Godara (Judicial Member)

ITO, ROHTAK vs RAJENDER, MEHAM

ITA 6057/DEL/2025[2019-20]Status: Disposed30/10/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

RANJANA JATWANI,FARIDABAD vs WARD 2(1) ,FBD, FARIDABAD

ITA 6051/DEL/2025[2014-15 ]Status: Disposed30/10/2025

Sh. Satbeer Singh Godara (Judicial Member)

RAJ KUMAR,MEERUT vs INCOME TAX OFFICER WARD 1(2)(3), MEERUT, MEERUT

ITA 6042/DEL/2025[2016-17]Status: Disposed30/10/2025AY 2016-17

Sh. Satbeer Singh Godara (Judicial Member)

MASROOR AHMAD,SAHARANPUR vs ITO WARD 3(3)(2), SAHARANPUR

ITA 6031/DEL/2025[2012-13]Status: Disposed30/10/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

RISHI RAJ,GADDI CHOOPAD, PAHALADPUR vs INCOME TAX OFFICER, SONIPAT

ITA 6022/DEL/2025[2012-13]Status: Disposed30/10/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

JAG DEVI,DELHI vs DEL-W-(56)(6), DELHI

ITA 6012/DEL/2025[2015-2016]Status: Disposed30/10/2025AY 2015-2016

Sh. Satbeer Singh Godara (Judicial Member)

PREM TUBE CO. PVT LTD.,DELHI vs ITO WARD 20(1), DELHI

ITA 6005/DEL/2025[2019-20]Status: Disposed30/10/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

PREM TUBE CO. PVT LTD,DELHI vs ITO WARD 20(1), DELHI

ITA 6004/DEL/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

HANUR SINGH(RETIRED TEACHER), THROUGH LEGAL HEIR SMT. KAMLA DEVI(WIDOW),HARYANA vs ITO, WARD NWR-W-(107)(93), REWARI

ITA 6002/DEL/2025[2012-13]Status: Disposed30/10/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

AHSAN ALI,UTTAR PRADESH vs -, SAHARANPUR

ITA 6001/DEL/2025[2020-21]Status: Disposed30/10/2025AY 2020-21

Sh. Satbeer Singh Godara (Judicial Member)

M/S. PEERLESS CONSULTANCY SERVICES PVT. LTD.,NEW DELHI vs ACIT, CENTRAL CIRCLE-20, DELHI

ITA 5999/DEL/2025[2019-20]Status: Disposed30/10/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

MANINDER KAUR OBERAI,DELHI vs INCOME TAX OFFICER , DELHI

ITA 5954/DEL/2025[2017-18]Status: Disposed30/10/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

SANJAY,GURGAON vs ITO,WARD 4(1)-GURGAON, GURGAON

ITA 5952/DEL/2025[2016-17]Status: Disposed30/10/2025AY 2016-17