ITAT Delhi Bench
81,126 judgments
JITENDER SINGH KATAIA,HARYANA vs ITO WARD 2(2), GURUGRAM
Sh. Satbeer Singh Godara (Judicial Member)
GEETA GOYAL,PANIPAT vs ITO WARD 1 , PANIPAT
Sh. Satbeer Singh Godara (Judicial Member)
SH RAJ KUMAR ,HARYANA vs ITO WARD -5 , ROHTAK
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
SMT. SOBHA RANI,DELHI vs THE INCOME TAX OFFICER WARD 35(1), DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President)
MOHIT SATIJA,DELHI vs ITO, WARD 43(6), DELHI, DELHI
Sh. Satbeer Singh Godara (Judicial Member)
CRYPTOGRAPHIC IT SOLUTIONS PRIVATE LIMITED,DELHI vs DCIT CIRCLE 4(2), C R BUILDING
Ms. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
CELEBRITY REALCON (P) LTD,DELHI vs ITO WARD-49(3), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
DEEPAK JAIN,DELHI vs DCIT, CC-26, DELHI
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UDAY PUNJ,DELHI vs DCIT,CIRCLE-19(1), DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
THE SONEPAT CENTRAL CO-OPERATIVE BANK LTD,SONEPAT vs ACIT,CIRCLE, SONEPAT
SHRI RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
INDRAPRASTHA GAS LIMITED,DELHI vs JCIT OSD RANGE-10, DELHI
SHRI ANTRIKSH GUPTA,DELHI vs ITO WARD-35(4), DELHI
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SHRI ANTRIKSH GUPTA,DELHI vs ITO WARD-35(4), DELHI
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KAJAL BATRA,DELHI vs ACIT,CIRCLE-52(1), DELHI
SHRI VIJAY PAL RAO, HON’BLE (Vice President), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
UMAR MOHD,HARYANA vs ITO WARD 4(4) GURGAON, GURGAON, HARYANA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
UMAR MOHD,HARYANA vs ITO WARD 4(4) GURGAON, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
UMAR MOHD,HARYANA vs ITO, WARD 4 (4), GURGAON, GURGAON
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
UMAR MOHD,HARYANA vs ITO WARD 4(4) GURGAON, GURGAON, HARYANA
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
VRINDAVAN COUNSELLING SERVICES PVT LTD,DELHI vs ITO WARD-26(3), DELHI
SHRI RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
JCIT(OSD), DELHI vs M/S IGT SOLUTION PRIVATE LIMITED, MAHARASTRA
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
