ITAT Delhi Bench
81,126 judgments
VERTEX BUILDWELL PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, WARD - 26(2), C R BUILDING, NEW DELHI
SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)
NCR GLOBAL SOLUTIONS LIMITED,IRELAND vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(2), INTERNATIONAL TAX, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AKA AUSFUHRKREDIT-GESELLSCHAFT MBH,OUTSIDE INDIA vs DEPUTY COMMISSIONER OF INCOME-TAX INT TAX CIRCLE 1(1)(1), DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SNC LAVALIN INC.,DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX/ CIRCLE INTERNATIONAL TAX 3(1)(2) , DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ASHA EDUCATION TRUST,DELHI vs COMMISSIONER OF INCOME TAX (EXEMPTION)), NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MAHANAGAR TELEPHONE NIGAM LTD,DELHI vs ACIT,CIRCLE-1 LTU, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CIRCLE-7(1), DELHI vs DLF LIMITED, DELHI
DCIT, CIRCLE-7(1), DELHI vs DLF LIMITED, DELHI
DCIT, CIRCLE-7(1), DELHI vs DLF LIMITED, DELHI
DLF LIMITED,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
DLF LIMITED,DELHI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
DHARAM SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
BAANI LANDBASE PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE-4(2), NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
LSL TOOLS (P) LTD.,GURGAON vs ACIT, CC-1, FARIDABAD
LSL TOOLS (P) LTD,GURUGRAM vs ACIT , CENTRAL CIRCLE-1, FARIDABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ADREM INDIA (P) LTD,DELHI vs DCIT, CENTRAL CIRLCE-20, DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ADREM INDIA (P) LTD,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI, DELHI
ADREM INDIA (P) LTD,DELHI vs DCIT, CENTRAL CIRLCE-20, DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ADREM INDIA (P) LTD,DELHI vs DCIT, CENTRAL CIRCLE-20, DELHI, DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, CIRCLE 4(2), NEW DELHI vs BANSAL STEELS POWER LTD, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
