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ITAT Delhi Bench

81,126 judgments

BPTP LIMITED,CONNAUGHT PLACE, NEW DELHI vs DY. DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 4780/DEL/2024[2021-22]Status: Disposed30/10/2025AY 2021-22

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ENEL GREEN POWER INDIA PRIVATE LIMITED,MAYUR VIHAR, EAST DELHI vs DCIT CIRCLE 7(1), DELHI, CR BUILDING , ITO, DELHI

ITA 4298/DEL/2024[2020-2021]Status: Disposed30/10/2025AY 2020-2021

SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

P D MEMORIAL TRUST,DELHI vs DLC-CA-2, RANGE- 48, WARD EXEMP 2(4), DELHI

ITA 3784/DEL/2024[2021-22]Status: Disposed30/10/2025AY 2021-22

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ASSURE JEWELS PVT. LTD , DELHI

ITA 2063/DEL/2024[2015-16]Status: Disposed30/10/2025AY 2015-16

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs LA SOLITAIRE JEWELS PRIVATE LIMITED, DELHI

ITA 181/DEL/2024[2017-18]Status: Disposed30/10/2025AY 2017-18

ANIL KUMAR SINGHAL,BULANDSHAHR vs ITO, WARD-2(3)(1), BULANDSHAHR

ITA 3011/DEL/2022[2011-12]Status: Disposed30/10/2025AY 2011-12

MICHAEL AND SUSAN DELL FOUNDATION vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX CIRCLE INTERNATIONAL TAXATION 2(2)(1) NEW & ANR.

W.P.(C)/16385/202529/10/2025

LOGIX HEIGHTS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 13(1), DELHI & ANR.

W.P.(C)/15802/202529/10/2025

FILATEX INDIA LTD vs ASSISTANT COMMISSIONER OF INCOME TAX & ORS.

W.P.(C)/4475/202329/10/2025

NISHIT CHOPRA - THROUGH LEGAL HEIR POONAM CHOPRA,SOUTH DELHI vs ACIT , NEW DELHI

ITSSA 5732/DEL/2024[1-04-1989 to 14-07-1999]Status: Disposed29/10/2025

COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION- 2, NEW DELHI vs HYUNDAI ROTEM COMPANY

ITA/304/202529/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

PR COMMISSIONER OF INCOME TAX CENTRAL 2 vs M/S. BELIEVE CONSTRUCTIONS P. LTD

ITA/555/202529/10/2025

HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

AKASH KAPOOR,HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 7, NEW DELHI

ITA 766/DEL/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

MUKUL GUPTA HUF,WEST DELHI vs DCIT CIRCLE 43(1), CIVIC CENTRE

ITA 5950/DEL/2025[2014-15]Status: Disposed29/10/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

ANITA SHARMA L/H OF SH. SHYAM LAL,HISAR vs ITO, WARD-4, HISAR, HISAR

ITA 5944/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SARAS PAPER PRODUCTS PRIVATE LIMITED,MUZAFFARNAGAR vs INCOME TAX OFFICER, WARD-3(2)(3), MUZAFFARNAGAR

ITA 5942/DEL/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

PANKAJ GOSWAMI,DELHI vs CENTRALISED PROCESSING CENTRE , BANGALORE

ITA 5941/DEL/2025[2023-24]Status: Disposed29/10/2025AY 2023-24

SHRI SATBEER SINGH GODARA (Judicial Member)

VAIBHAV TRADING COMPANY,UTTAR PRADESH vs ITO, WARD-2(2)(5), GHAZIABAD

ITA 5926/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

VIJAY PAL GUPTA,DWARKA, DELHI vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 5915/DEL/2025[2021-22]Status: Disposed29/10/2025AY 2021-22

RAJIV KUMAR WADHWA,WEST DELHI vs COMMISSIONER OF INCOME-TAX, NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 5897/DEL/2025[2020-21]Status: Disposed29/10/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)