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ITAT Delhi Bench

81,126 judgments

SAURABH SANGAL C/O B K KAPUR & COMPANY,GHAZIABAD vs DCIT, NOIDA, NOIDA

ITA 5895/DEL/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

RISHIKESH BARTER PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI

ITA 5837/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SHAFIK AHEMAD,HAPUR vs INCOME TAX OFFICER WARD - 3(5), HAPUR

ITA 5822/DEL/2025[2011-12]Status: Disposed29/10/2025AY 2011-12

G.P.M. JEWELLERS PRIVATE LIMTED,DELHI vs CIT (A), CENTRAL CIRCLE

ITA 5793/DEL/2025[2019-2020]Status: Disposed29/10/2025AY 2019-2020

SHRI SATBEER SINGH GODARA (Judicial Member)

BRIJWASI FOOD INDUSTRIES,GHAZIABAD vs WARD 2(1)(1), GHAZIABAD

ITA 5784/DEL/2025[2020-2021]Status: Disposed29/10/2025AY 2020-2021

AMAR NATH,SONIPAT vs INCOME TAX OFFICER, SONIPAT

ITA 5768/DEL/2025[2012-13]Status: Disposed29/10/2025AY 2012-13

HPL MERCANTILE PVT LTD,DELHI vs ITO WARD 11(1), DELHI

ITA 5759/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

CHETNA BHASIN,DELHI vs ITO, WARD 30(5) CIVIC CENTRE, MINTO ROAD, DELHI

ITA 5746/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

POORAN,SHAMLI vs INCOME TAX OFFICER , WARD 3(1)(5),, SHAMLI

ITA 5738/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

THE HISAR RAM NAGAR COOPERATIVE HB SOCIETY LIMITED,HISAR vs ITD; CPC, DELHI

ITA 5524/DEL/2025[2019-20]Status: Disposed29/10/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member)

NAVEEN KUMAR,DELHI vs INCOME TAX OFFICER, NEW DELHI

ITA 5512/DEL/2025[2017-18]Status: Disposed29/10/2025AY 2017-18

HARJEET SINGH KALRA,DELHI vs ACIT, CIRCLE- 29(1), NEW DELHI

ITA 5446/DEL/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

DCIT, CIRCLE 4(2), NEW DELHI vs SH. VIKRAM BAKSHI, NEW DELHI

ITA 453/DEL/2025[2015-16]Status: Disposed29/10/2025AY 2015-16

MS. MADHUMITA ROY (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ACCUSTER TECHNOLOGIES PRIVATE LIMITED,DELHI vs WARD 1(1), DELHI, NEW DELHI

ITA 4157/DEL/2025[2018-19]Status: Disposed29/10/2025AY 2018-19

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-I, NOIDA, NOIDA vs STRAWBERRY FARMER AGRO PRODUCTS, NOIDA

ITA 4091/DEL/2025[2019-20]Status: Disposed29/10/2025AY 2019-20

MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

IQBAL HASEEB,MORADABAD vs ITO WARD-2(1), MORADABAD

ITA 4047/DEL/2025[2022-23]Status: Disposed29/10/2025AY 2022-23

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ANOOP JAIN HUF,DELHI vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE - 1 , NOIDA

ITA 4043/DEL/2025[2013-14]Status: Disposed29/10/2025AY 2013-14

ANOOP JAIN,DELHI vs JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE - 1, NOIDA , NOIDA

ITA 4042/DEL/2025[2013-14]Status: Disposed29/10/2025AY 2013-14

RITU JAIN,DELHI vs JOINT COMMISSIONER OF INCOME TAX (OSD), CC - 1 , NOIDA

ITA 4038/DEL/2025[2013-14]Status: Disposed29/10/2025AY 2013-14

SHRI BIJENDER SINGH,DELHI vs ACIT,CENTRAL CIRCLE-26, DELHI

ITA 4011/DEL/2025[2013-14]Status: Disposed29/10/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)