ITAT Delhi Bench

RAMA UNIVERSITY UTTAR PRADESH,KANPUR, UTTAR PRADESH vs THE ASSESSMENT UNIT, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ANKUSH SALUJA,DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-5, DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ARTLINE FINANCE PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-8, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

ILD MILLENNIUM PVT LTD,DELHI vs DY. COMMISSIONER OF INCOME TAX CIRCLE-10(1), DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ILD MILLENNIUM PVT LTD,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 12(1), DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

ILD MILLENNIUM PVT LTD,DELHI vs DY. COMMISSIONER OF INCOME TAX CIRCLE-12(1), DELHI

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DS SPICECO PVT LTD, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs DS SPICECO PVT LTD, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)

JOEL ELIAH PUSANUR,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI

HARMIT BAWA,DELHI vs CENTRAL CIRCLE-27, DY, COMMISSIONER OF INCOME TAX, NEW DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

HARMIT BAWA,DELHI vs CENTRAL CIRCLE 27, DELHI, ASSISTANT COMMISSIONER OF INCOME TAX , DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SANGEETA KHANDELWAL,NEW DELHI vs DCIT, CIRCLE 28 (1), DELHI, NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

SANGEETA KHANDELWAL,NEW DELHI vs DCIT, CIRCLE 28 (1), DELHI, NEW DELHI

SHREE KALI DEVI MANDIR SABHA,HANSI, HISAR HARYANA vs CIT (EXEMPTION) CHANDIGARH, CHANDIGARH

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

KANVAR CORPORATION,DELHI vs DCIT,CIRCLE-50(1), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

CELESTIAL SVERIGE AIRCRAFT LEASING WORLDWIDE AB,STOCKHOLM, SWEDEN vs ASSISTANT COMMISSIONER OF INCOME -TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI

CELESTIAL AVIATION TRADING 69 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI

CELESTIAL AVIATION TRADING 68 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI

CELESTIAL AVIATION TRADING 14 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI

CELESTIAL AVIATION TRADING 64 LIMITED,SHANNON, IRELAND vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE 1(2)(1), INTERNATIONAL TAX, DELHI, CIVIC CENTRE, MINTO ROAD, NEW DELHI